High Courts25 Oct 1985Dismissed

Chumar Vs Narayanan Nair

High Court Of Kerala · AIR 1986 Ker 236

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 5, 54
High Courts17 Oct 1985Allowed

Ajithakumari Vs State of Kerala

High Court Of Kerala · (1985) KLJ 951

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190(1)(a), 198, 200Penal Code, 1860 (IPC) — Section 494