High Courts16 Jul 1982
State of Kerala Vs Modern Plastic Industries
High Court Of Kerala · (1984) 57 STC 64
COURT ARCHIVE
High Court Of Kerala judgments, 1982
258 judgments · page 7 of 13
High Courts16 Jul 1982Allowed
Suresh Babu Vs The State of Kerala
High Court Of Kerala · (1982) 07 KL CK 0002
Constitution of India, 1950 — Article 12, 14, 15, 16, 19Kerala Public Service Commission (Consultation by Corporations and Companies) Rules, 1971 — Rule 2, 2A, 3
High Courts15 Jul 1982
Issac Joseph Vs The Senior Superintendent of Post Offices
High Court Of Kerala · (1982) KLJ 471 : (1982) 2 KLT 412
Constitution of India, 1950 — Article 311, 311(2)
High Courts15 Jul 1982Dismissed
State of Kerala and Others Vs United Shippers and Dredgers Ltd.
High Court Of Kerala · AIR 1982 Ker 281
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 74
High Courts15 Jul 1982Allowed
Zachariah Vs Union of India (UOI) and Others
High Court Of Kerala · (1982) 07 KL CK 0009
Central Government Servants For Building, etc. of Houses Rules — Rule 8
High Courts15 Jul 1982
Sunil Kumar and Others Vs State of Kerala
High Court Of Kerala · (1983) KLJ 106
Kerala Childrens Act, 1972 — Section 12, 20, 21, 39
High Courts13 Jul 1982
Manoharan Nair Vs State of Kerala
High Court Of Kerala · (1983) 1 LLJ 13
Industrial Disputes Act, 1947 — Section 18, 19, 2
High Courts09 Jul 1982
Sathish and Co., Palghat Vs State of Kerala and Another
High Court Of Kerala · (1982) KLJ 592
Essential Commodities Act, 1955 — Section 6A, 6A(1), 6B
High Courts08 Jul 1982
Commissioner of Income Tax Vs Pushpaka Travels
High Court Of Kerala · (1985) 152 ITR 717
Income Tax Act, 1961 — Section 184(7), 185(3), 185(3), 246
High Courts07 Jul 1982
State of Kerala Vs Sebastian
High Court Of Kerala · (1983) CriLJ 416 : (1983) 1 ILR (Ker) 684
Criminal Procedure Code, 1973 (CrPC) — Section 207, 238, 239, 240, 241Penal Code, 1860 (IPC) — Section 34, 406, 477A
High Courts02 Jul 1982
Commissioner of Income Tax Vs Toshiba Anand Lamps Limited
High Court Of Kerala · (1983) 34 CTR 341 : (1984) 145 ITR 563
Income Tax Act, 1961 — Section 40A(5), 80J
High Courts01 Jul 1982
A.V. Thomas and Co. Ltd. Vs Income Tax Officer, "A" Ward and Others
High Court Of Kerala · (1983) 33 CTR 72 : (1982) 138 ITR 275
Income Tax Act, 1961 — Section 220(2)
High Courts30 Jun 1982Allowed
Mynathil Mathai and Another Vs State of Kerala
High Court Of Kerala · (1982) KLJ 401
Criminal Procedure Code, 1973 (CrPC) — Section 173, 226, 228, 228(1)(b), 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 34, 392
High Courts29 Jun 1982
Moosa Abdul Rahiman and Another Vs State of Kerala
High Court Of Kerala · (1982) CriLJ 2087
Criminal Procedure Code, 1973 (CrPC) — Section 216, 217
High Courts25 Jun 1982
The Assistant Engineer and Another Vs Vazhayil Parambil Entheenkutty and Another
High Court Of Kerala · (1982) 06 KL CK 0026
Electricity Act, 1910 — Section 2
High Courts25 Jun 1982Allowed
K. Janardhanan Vs State of Kerala and Another
High Court Of Kerala · (1982) 06 KL CK 0013
Kerala Service Rules, 1958 — Rule 12(16A), 2, 3, 60, 7
High Courts25 Jun 1982
Kooran Kuriappu Kunjipalu Vs Kooran Chakku Pappu
High Court Of Kerala · AIR 1982 Ker 361
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Agriculturists Debt Relief Act, 1970 — Section 2(4), 8(1)
High Courts25 Jun 1982Allowed
P. Kolappa Pillai Vs State of Kerala and another
High Court Of Kerala · (1982) KLJ 342
High Courts25 Jun 1982
S. Murugappa Chettiar Vs Commissioner of Income Tax
High Court Of Kerala · (1992) 197 ITR 586
High Courts25 Jun 1982
G.K. Nayar and Others Vs Union of India (UOI) and Others
High Court Of Kerala · (1983) 1 LLJ 461
COAST GUARD ACT, 1978 — Section 10, 11, 123, 14, 2Constitution of India, 1950 — Article 14, 226