High Courts11 Mar 1982Dismissed
C. Ravindran Pillai Vs K. S. E. Board and 2 Others
High Court Of Kerala · (1984) KLJ 192
Electricity (Supply) Act, 1948 — Section 26, 49, 5, 79, 79(j)Electricity Act, 1910 — Section 10, 11, 21, 22, 22A
COURT ARCHIVE
High Court Of Kerala judgments, 1982
258 judgments · page 11 of 13
High Courts10 Mar 1982Dismissed
Taxi Drivers'' Union and Another Vs Kerala State Road Transport Corporation and Others
High Court Of Kerala · AIR 1983 Ker 69
Motor Vehicles Act, 1939 — Section 2(24), 42(1)
High Courts08 Mar 1982Dismissed
Krishna Pillai Vs Pazhuckamattom Devaswom and Others
High Court Of Kerala · AIR 1983 Ker 8
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 92
High Courts05 Mar 1982Allowed
S. Radhakumari Vs K.M.K. Nair
High Court Of Kerala · AIR 1983 Ker 139
Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 24
High Courts04 Mar 1982
A.N. Deen Vs Jacob
High Court Of Kerala · (1982) CriLJ 2089
Civil Procedure Code, 1908 (CPC) — Section 21Criminal Procedure Code, 1973 (CrPC) — Section 184, 201, 220, 255, 313Trade and Merchandise Marks Act, 1958 — Section 77, 78, 79
High Courts03 Mar 1982
Pamban Kayakkal Valsalan Vs Pamban Kayakkal Kaumudi and Another
High Court Of Kerala · AIR 1982 Ker 304
Kerala Civil Courts Act, 1957 — Section 11, 12, 13(1)
High Courts02 Mar 1982Allowed
Ramakrishna Pillai Vs Govinda Menon and Others
High Court Of Kerala · (1982) KLJ 291
Kerala Agrarian Relations Act, 1961 — Section 3Kerala Land Reforms Act, 1963 — Section 2(44), 3, 4A, 4A(1)Kerala Stay of Eviction Proceedings Act, 1957 — Section 3
High Courts02 Mar 1982
Venkitaraman Vs Labour Court and Others
High Court Of Kerala · (1982) 1 LLJ 454
Industrial Disputes Act, 1947 — Section 2
High Courts02 Mar 1982
Padmanabha Pillai Vs University of Kerala and Others
High Court Of Kerala · (1982) 2 KLT 203
Kerala University Act, 1974 — Section 23(xix)
High Courts01 Mar 1982
N. Krishnan Kutty Vs State of Kerala and others
High Court Of Kerala · (1982) KLJ 230
High Courts01 Mar 1982Dismissed
Shri Ramlinga Mills Private Ltd. and Others Vs Assistant Collector of Customs and Another
High Court Of Kerala · (1989) 22 ECR 36 : (1983) 12 ELT 65
Constitution of India, 1950 — Article 246Customs Act, 1962 — Section 111, 12, 15, 15(1), 2(11)Finance Act, 1976 — Section 32(1)
High Courts26 Feb 1982Dismissed
Raman Sukumaran Vs Velayudhan Madhavan
High Court Of Kerala · AIR 1982 Ker 253
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts26 Feb 1982Dismissed
C.D. Govinda Rao Vs Additional Secretary to the Government of India and Others
High Court Of Kerala · (1982) 10 ELT 270
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110(2)Gold (Control) Act, 1968 — Section 113, 79
High Courts24 Feb 1982
M. Areefa Beevi Vs Dr. K.M. Sahib
High Court Of Kerala · (1983) CriLJ 412
Criminal Procedure Code, 1973 (CrPC) — Section 125, 2, 397, 482General Clauses Act, 1897 — Section 13Penal Code, 1860 (IPC) — Section 11, 8
High Courts24 Feb 1982Dismissed
P. Achuthan Pillai and Another Vs Ameena Bai
High Court Of Kerala · AIR 1982 Ker 178
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 13(4), 17(2)
High Courts19 Feb 1982Allowed
Vatiyil Moideenkunhi and Others Vs Edacherikkandi Govindam and Others
High Court Of Kerala · (1982) KLJ 698
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
High Courts18 Feb 1982Dismissed
Union of India (UOI) and Others Vs Lieutenant T.C.R. Poduval
High Court Of Kerala · (1982) 02 KL CK 0012
Navy (Pension) Regulations, 1964 — Regulation 13, 18, 19, 20, 21Navy Act, 1957 — Section 184
High Courts18 Feb 1982Dismissed
State of Kerala Vs Appunny and others
High Court Of Kerala · (1982) KLJ 181
Criminal Procedure Code, 1973 (CrPC) — Section 24, 378, 482Limitation Act, 1963 — Section 5
High Courts17 Feb 1982
Calicut Modern Spg. and Wvg. Mills Ltd. Vs Regional P.F. Commissioner
High Court Of Kerala · (1982) 1 ILR (Ker) 698 : (1982) 1 LLJ 440