High Courts21 Jul 1978Allowed

Abdu Vs State of Kerala

High Court Of Kerala · (1978) 07 KL CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 452, 517Essential Commodities Act, 1955 — Section 3, 7, 7(1)
High Courts13 Jul 1978Dismissed

Sreedharan and Others Vs State of Kerala and Others

High Court Of Kerala · (1978) 07 KL CK 0021

Constitution of India, 1950 — Article 14, 16(3), 309, 32(3), 33Kerala State and Subordinate Services Rules, 1958 — Rule 35States Reorganisation Act, 1956 — Section 115, 119, 19, 2, 88
High Courts10 Jul 1978Dismissed

Ouseph Vs Lona

High Court Of Kerala · AIR 1979 Ker 14 : (1978) 2 ILR (Ker) 476

Civil Procedure Code, 1908 (CPC) — Section 28, 48Limitation Act, 1963 — Article 136, 182