High Courts05 Dec 1978
Deputy General Manager Corporation Bank Vs Sasidharan and Others
High Court Of Kerala · (1978) 12 KL CK 0004
Kerala Shops and Commercial Establishment Act, 1960 — Section 18, 18(1), 18(2)
COURT ARCHIVE
High Court Of Kerala judgments, 1978
292 judgments · page 2 of 15
High Courts29 Nov 1978
Mohammed Abdul Sathar Sait Vs Central Board of Direct Taxes and Others
High Court Of Kerala · (1979) 120 ITR 653
Estate Duty Act, 1953 — Section 69
High Courts24 Nov 1978
Secretary, S.N. Trusts Vs Labour Court and Another
High Court Of Kerala · (1979) 1 LLJ 335
Industrial Disputes Act, 1947 — Section 10, 2, 25F, 33C
High Courts23 Nov 1978Dismissed
Achamma Vs State of Kerala and Others
High Court Of Kerala · (1978) 11 KL CK 0007
Industrial Disputes Act, 1947 — Section 10, 10(1), 33, 33A, 33B(1)
High Courts22 Nov 1978Dismissed
Income Tax Officer Vs Official Liquidator, Swaraj Motors (P.) Ltd. (In Liquidation)
High Court Of Kerala · (1978) 48 CompCas 11 : (1982) 134 ITR 132
Companies Act, 1956 — Section 446(1), 446(2)Income Tax Act, 1961 — Section 220(2)
High Courts22 Nov 1978Allowed
Ruby Rubber Works Limited Vs Asstt. Collector of Central Excise, I.D.O. and Others
High Court Of Kerala · (1980) 6 ELT 615
Central Excise Rules, 1944 — Rule 11, 13, 140, 173J, 27Central Excises and Salt Act, 1944 — Section 3, 35Constitution of India, 1950 — Article 226
High Courts21 Nov 1978Allowed
The Jay Engineering Works Ltd. Vs State of Kerala
High Court Of Kerala · (1979) 43 STC 492
High Courts20 Nov 1978
Commissioner of Income Tax Vs Best Automobiles
High Court Of Kerala · (1980) 1 ILR (Ker) 316 : (1979) 117 ITR 877
Income Tax Act, 1961 — Section 184, 184(1)Partnership Act, 1932 — Section 30
High Courts17 Nov 1978Dismissed
Kamalakshi Vasantha Kumari Vs Sankaran Sadasivan, Trivandrum
High Court Of Kerala · AIR 1979 Ker 116 : (1979) CriLJ 113 : (1979) 1 ILR (Ker) 148
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3), 488Travancore Ezhava Act, 1100 — Section 8
High Courts16 Nov 1978
Karthiayani Sreemathi and Others Vs Dt. Collector and Others
High Court Of Kerala · (1979) 2 LLJ 248
Succession Act, 1925 — Section 306Transfer of Property Act, 1882 — Section 53
High Courts15 Nov 1978
Koipally Brothers Vs Income Tax Officer, A-Ward and Another
High Court Of Kerala · (1979) 119 ITR 931
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4)
High Courts14 Nov 1978Allowed
R.P. Nair and Another Vs Kerala State Electricity Board and Others
High Court Of Kerala · AIR 1979 Ker 135 : (1979) 38 FLR 236
Constitution of India, 1950 — Article 309Kerala Service Rules, 1958 — Rule 3
High Courts13 Nov 1978
V.M. Thomas Vs Registrar of Companies
High Court Of Kerala · (1978) 11 KL CK 0009
Companies Act, 1956 — Section 159, 161(1), 162, 5
High Courts13 Nov 1978
Commissioner of Income Tax Vs K.T. Thomas
High Court Of Kerala · (1980) 123 ITR 31
Income Tax Act, 1961 — Section 271(1)
High Courts09 Nov 1978
Thirumullapulli Devaswom Vs Commissioner for Workmen''s Compensation
High Court Of Kerala · (1979) 1 ILR (Ker) 188 : (1979) 1 LLJ 398
Kerala Shops and Commercial Establishment Act, 1960 — Section 18, 2(15), 2(4), 2(8), 3(1)(f)
High Courts08 Nov 1978
Kerala Cashew Staff and Workers Union Vs Industrial Tribunal
High Court Of Kerala · (1979) 1 LLJ 485
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25FFF
High Courts08 Nov 1978
V. Haridas Vs The Assistant Commissioner, Sales Tax (Assessment), Special and Others
High Court Of Kerala · (1979) 44 STC 26
Kerala General Sales Tax Act, 1963 — Section 23(3), 24
High Courts08 Nov 1978Dismissed
G. Madhavan Nair Vs S. Radhamony and Another
High Court Of Kerala · AIR 1979 Ker 152 : (1979) 1 ILR (Ker) 327
Hindu Marriage Act, 1955 — Section 29, 29(2), 4Kerala Joint Hindu Family System (Abolition) Act, 1975 — Section 7(2)Travancore Nair Act, 1912 — Section 4, 5
High Courts06 Nov 1978
Consolidated Coffee Limited Vs Uthaman
High Court Of Kerala · (1979) 2 ILR (Ker) 154
Payment of Gratuity Act, 1972 — Section 4
High Courts06 Nov 1978Allowed
Kerala Public Service Commission Vs M.M. Johnson
High Court Of Kerala · (1978) 11 KL CK 0018
Constitution of India, 1950 — Article 226Kerala Public Service Commission Rules of Procedure, 1976 — Rule 13Kerala State and Subordinate Services Rules, 1958 — Rule 3