High Courts01 Feb 1977
The Co-op Tea Society Ltd. Vs Cannanore Dt. Plantation Workers'' Union and Others
High Court Of Kerala · (1977) 1 ILR (Ker) 590 : (1977) 2 LLJ 16
Industrial Disputes Act, 1947 — Section 25FFF
COURT ARCHIVE
High Court Of Kerala judgments, 1977
261 judgments · page 13 of 14
High Courts31 Jan 1977Allowed
V.M. Philip Vs Regional Transport Officer
High Court Of Kerala · (1977) 01 KL CK 0016
Kerala Motor Vehicles (Taxation of Passengers and Goods) Act, 1963 — Section 10, 12, 13, 3, 4Motor Vehicles Act, 1939 — Section 2(22), 2(28A), 42(2)
High Courts31 Jan 1977Allowed
C.P. Joseph and Another Vs M.V. Paul
High Court Of Kerala · (1977) 01 KL CK 0015
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, Order 39 Rule 4, Order 43 Rule 1, Order 43 Rule 2
High Courts31 Jan 1977Allowed
The District Manager, Food Corporation of India, Calicut Vs Mardestine Compania, Naviera
High Court Of Kerala · AIR 1977 Ker 108
Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 3Foreign Awards (Recognition and Enforcement) Amendment Act, 1973 — Section 3
High Courts31 Jan 1977Allowed
Food Corporation of India Vs Mardestine Compania
High Court Of Kerala · AIR 1977 Ker 108
Arbitration Act, 1940 — Section 34Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 3
High Courts25 Jan 1977Dismissed
M.A. Kochudevassy and Others Vs The State of Kerala
High Court Of Kerala · AIR 1977 Ker 113 : (1977) 1 ILR (Ker) 439
Criminal Law (Amendment) Act, 1952 — Section 2(1)Kerala Prevention of Corruption (Amendment) Act, 1962 — Section 3Penal Code, 1860 (IPC) — Section 161, 162, 163, 164, 165A
High Courts21 Jan 1977
Devaki and Others Vs Shri M.V. Kumaran etc.
High Court Of Kerala · AIR 1977 Ker 110 : (1977) 1 ILR (Ker) 483
Hindu Succession Act, 1956 — Section 7(1)
High Courts20 Jan 1977Allowed
Ramachandran Vs The Regional Transport Authority, Cannanore and Others
High Court Of Kerala · AIR 1977 Ker 130
Motor Vehicles Act, 1939 — Section 46, 62(1)
High Courts20 Jan 1977Allowed
Ramachandran and Another Vs State of Kerala and Another
High Court Of Kerala · (1987) KLJ 244
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 238, 239, 240Penal Code, 1860 (IPC) — Section 408, 409, 477A
High Courts17 Jan 1977
Subramonian Vs Officer Commanding, Armoured Static Workshop
High Court Of Kerala · (1979) CriLJ 617
Army Act, 1950 — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 428, 5
High Courts14 Jan 1977Allowed
K. Sreedharan Vs The State of Kerala and Others
High Court Of Kerala · (1977) 01 KL CK 0003
Kerala Education Rules, 1959 — Rule 67(8), 75
High Courts12 Jan 1977
Secretary, Malabar Motor Transport Employees'' Union Vs State of Kerala and Another
High Court Of Kerala · (1977) 1 ILR (Ker) 587 : (1977) 2 LLJ 79
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12
High Courts11 Jan 1977Dismissed
Sadanandan Vs Prabhakaran and Another
High Court Of Kerala · (1977) 01 KL CK 0014
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2
High Courts05 Jan 1977Dismissed
Chatheri Assan Haji Vs Sub Inspector of Police and Another
High Court Of Kerala · (1977) 01 KL CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 137(2), 138, 139A
High Courts05 Jan 1977
Krishnan Embranthiri Vs The Cranganore Town Co-Operative Bank Ltd. and Another
High Court Of Kerala · (1977) 01 KL CK 0006
Co-operative Societies Rules — Rule 4Industrial Disputes Act, 1947 — Section 33Kerala Shops and Commercial Establishment Act, 1960 — Section 18, 18(1), 18(2) , 18(3)
High Courts04 Jan 1977
Ramakrishna Menon Vs Velunni and Others
High Court Of Kerala · (1977) 01 KL CK 0021
Agriculturists Debt Relief Act, 1975 — Section 2(4)(c)
High Courts04 Jan 1977
K. Subramoniam Vs V.S. Subramoniam and Others
High Court Of Kerala · (1977) 01 KL CK 0020
Banking Companies Act, 1949 — Section 45D(2)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Companies Act, 1956 — Section 529
High Courts04 Jan 1977Dismissed
Raghavan Pillai and Another Vs Damodaran Pillai and Another
High Court Of Kerala · (1977) 01 KL CK 0019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 36Transfer of Property Act, 1882 — Section 53
High Courts04 Jan 1977
STATE OF KERALA AND ANOTHER Vs V. K. RAMUNNI PANICKER AND OTHERS.
High Court Of Kerala · (1977) 108 ITR 120
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 72Hindu Succession Act, 1956 — Section 17, 7
High Courts04 Jan 1977
Mercy and Others Vs Kurien and Others
High Court Of Kerala · (1977) 01 KL CK 0017
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 14, Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 4, Order 4 Rule 1