High Courts29 Jan 1973Allowed
C.M. Abraham Vs Regional Transport Authority and Others
High Court Of Kerala · AIR 1973 Ker 202
Motor Vehicles Act, 1939 — Section 57, 62, 64A
COURT ARCHIVE
High Court Of Kerala judgments, 1973
317 judgments · page 15 of 16
High Courts29 Jan 1973
Ahammad Sait Vs Collector of Customs and C. Ex.
High Court Of Kerala · (1999) 110 ELT 496
Customs Act, 1962 — Section 111, 112Imports and Exports (Control) Act, 1947 — Section 3, 3(2)
High Courts29 Jan 1973
The State of Kerala and Another Vs K.P. Poulose
High Court Of Kerala · (1973) KLJ 365
Arbitration Act, 1940 — Section 28, 28(1), 28(2), 3, 30
High Courts29 Jan 1973
K.L. Mathew and Another Vs Union of India (UOI) and Another
High Court Of Kerala · AIR 1974 Ker 4
Constitution of India, 1950 — Article 14, 19(1), 226Imports (Control) Order, 1955 — Clause 6(c)
High Courts25 Jan 1973Allowed
K.N. Appu Vs State of Kerala and Others
High Court Of Kerala · AIR 1974 Ker 2 : (1973) KLJ 249
Kerala Land Acquisition Act, 1961 — Section 2(3), 3, 4, 5, 5(2)
High Courts25 Jan 1973
Bank of Cochin Ltd. Vs The Commissioner of Income Tax
High Court Of Kerala · (1974) 94 ITR 93
Banking Companies Act, 1949 — Section 24(2)
High Courts25 Jan 1973Allowed
National Timber Co. Vs State of Kerala
High Court Of Kerala · (1973) 31 STC 572
High Courts25 Jan 1973
Bank of Cochin Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1974) 94 ITR 93
Banking Companies Act, 1959 — Section 24(2), 24(2A)
High Courts25 Jan 1973Allowed
Appu Vs State of Kerala and Others
High Court Of Kerala · (1973) 01 KL CK 0007
Kerala Land Acquisition Act, 1961 — Section 2(3), 5
High Courts24 Jan 1973Dismissed
Swaraj Printers Vs State of Kerala
High Court Of Kerala · (1973) 31 STC 559
Kerala General Sales Tax Act, 1963 — Section 35
High Courts24 Jan 1973Dismissed
C.N. Ramakrishnan and Another Vs Mohammadkutty and Others
High Court Of Kerala · AIR 1973 Ker 204
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts24 Jan 1973Dismissed
C.N. Ramakrishnan and Another Vs Mohamad Kutty and Others
High Court Of Kerala · AIR 1973 Ker 204
Limitation Act, 1908 — Article 180, 182
High Courts24 Jan 1973
M/s. Swaraj Printers Vs State of Kerala
High Court Of Kerala · (1973) 31 STC 559
Kerala General Sales Tax Act, 1963 — Section 10
High Courts19 Jan 1973Dismissed
Manager, Vanneri High School and Others Vs C.P. Chandramathi and Others
High Court Of Kerala · (1973) KLJ 235
High Courts18 Jan 1973Dismissed
Mary Oomman Vs The Manager, M.G. M. High School and Others
High Court Of Kerala · (1973) KLJ 290
Kerala Education Rules, 1959 — Rule 51A
High Courts18 Jan 1973
P. Sankara Reddiar Vs Commissioner of Income Tax
High Court Of Kerala · (1974) 94 ITR 120
Income Tax Act, 1961 — Section 260(1)
High Courts17 Jan 1973Allowed
Maniyar Panchayat Vs State of Kerala and Others
High Court Of Kerala · AIR 1974 Ker 98 : (1973) KLJ 306
Kerala Panchayat Act, 1960 — Section 55
High Courts17 Jan 1973Allowed
Maniyur Panchayat Vs State of Kerala and Others
High Court Of Kerala · AIR 1974 Ker 98 : (1973) KLJ 306
Kerala Panchayat Act, 1960 — Section 55(2)
High Courts15 Jan 1973Allowed
Joseph Vs Joseph and Another
High Court Of Kerala · AIR 1973 Ker 206
Easements Act, 1882 — Section 15
High Courts15 Jan 1973Dismissed
Kunhavaran Haji Vs Assankutty and Others
High Court Of Kerala · (1973) KLJ 561
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 23, Order 43 Rule 1, Order 43 Rule 1(u), 104