High Courts04 Jan 1972
K.P. Narayanan, for the Estate of late P.K. Raman Vs CIT
High Court Of Kerala · (1973) KLJ 298
Evidence Act, 1872 — Section 41Income Tax Act, 1922 — Section 23(4), 34, 41Succession Act, 1925 — Section 332, 333
COURT ARCHIVE
242 judgments · page 13 of 13
High Court Of Kerala · (1973) KLJ 298
High Court Of Kerala · (1973) 87 ITR 362