High Courts06 Jan 1971Dismissed
Geevarghese Muthalali Alexander Muthalali Vs Bhagavathi Ammal Seetha Lakshmi Ammal
High Court Of Kerala · (1971) KLJ 401
Limitation Act, 1963 — Section 30(b)
COURT ARCHIVE
High Court Of Kerala judgments, 1971
263 judgments · page 14 of 14
High Courts05 Jan 1971
R. Godavarma and others Vs K.P. Aboobacker and others
High Court Of Kerala · (1973) KLJ 541
Constitution of India, 1950 — Article 16
High Courts01 Jan 1971
Pailee Vs Krishna Panicker
High Court Of Kerala · AIR 1971 Ker 331
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 90Limitation Act, 1963 — Article 127, 18