High Courts28 Jan 1970Dismissed
Saraswathi Ammal alias C. Kamala Bai Vs Arjuna Pai Sreenivasa Pai and others
High Court Of Kerala · (1970) KLJ 439
Succession Act, 1925 — Section 97
COURT ARCHIVE
High Court Of Kerala judgments, 1970
221 judgments · page 11 of 12
High Courts27 Jan 1970
The South India Rubber Works Vs The Assistant Collector of Central Excise and Others
High Court Of Kerala · (1979) 4 ELT 156
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 3
High Courts23 Jan 1970Dismissed
Gopalakrishnan Nair Vs Kalyani Amma Thankamma
High Court Of Kerala · (1970) KLJ 571
Criminal Procedure Code, 1898 (CrPC) — Section 488(1), 488(3)
High Courts23 Jan 1970
V.J. Thomas Vs State of Kerala
High Court Of Kerala · (1970) CriLJ 1499
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 173Evidence Act, 1872 — Section 74, 76
High Courts22 Jan 1970Allowed
Muthan Ankamuthu Vs State of Kerala
High Court Of Kerala · (1970) KLJ 490
Kerala Abkari Act, 1077 — Section 55(a), 55(g)
High Courts21 Jan 1970Allowed
Oriental Timber Industries, Chalakudy Vs The Range Officer, Central Excise, Irinjalakuda and Another
High Court Of Kerala · AIR 1970 Ker 271
Central Excise Rules, 1944 — Rule 49Central Excises and Salt Act, 1944 — Section 37
High Courts21 Jan 1970Allowed
Irinjalakuda Bank Ltd. Vs Poruthussery Panchayat
High Court Of Kerala · (1970) 01 KL CK 0015
Kerala Panchayat (Accounts) Rules, 1965 — Rule 32, 42(7)Negotiable Instruments Act, 1881 (NI) — Section 3, 5, 6, 93
High Courts21 Jan 1970
Kunchathy Sadasivan Vs Vasu Asan Rajagopalan and Others
High Court Of Kerala · (1971) CriLJ 159
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 427, 447
High Courts20 Jan 1970Dismissed
Varghese and others Vs Mariamkutty and others
High Court Of Kerala · (1970) KLJ 222
Limitation Act, 1908 — Article 44
High Courts20 Jan 1970
P.K. Kunju Vs State of Kerala and Others
High Court Of Kerala · AIR 1970 Ker 252
Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 166(2)Government of Kerala Rules — Rule 12
High Courts20 Jan 1970
State of Kerala Vs P.K. Rajan
High Court Of Kerala · (1970) CriLJ 1314
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts16 Jan 1970Dismissed
Vishnu Namboodiri Krishnan Namboodiri Vs Oomman Kunjukunju and others
High Court Of Kerala · (1970) KLJ 90
High Courts16 Jan 1970Dismissed
Thiruvanchan Sankaran Vs Kunjipillai Amma Gouri Amma and Others
High Court Of Kerala · AIR 1970 Ker 310
Evidence Act, 1872 — Section 114
High Courts16 Jan 1970Dismissed
K.P. Khader Vs K.K.P. Kunhamina and others
High Court Of Kerala · (1970) KLJ 91
Constitution of India, 1950 — Article 14
High Courts15 Jan 1970Allowed
Ummini Kunjuraman Vs Meenakshi Syamala and another
High Court Of Kerala · (1970) KLJ 474
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts14 Jan 1970
Jacob Onden Vs Rev. Stanley Padingadan
High Court Of Kerala · (1970) CriLJ 1311
Penal Code, 1860 (IPC) — Section 499, 500
High Courts14 Jan 1970Dismissed
State of Kerala Vs Govindan Nair Sukumaran Nair
High Court Of Kerala · (1970) KLJ 350
Criminal Procedure Code, 1898 (CrPC) — Section 417Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 307, 324
High Courts09 Jan 1970Dismissed
Adukkadukkam Kunhi Patti Amma Vs Periye Vengayil Veettil Utha Amma and others
High Court Of Kerala · (1970) KLJ 101
High Courts08 Jan 1970Allowed
Gangadharan Vs The State of Kerala
High Court Of Kerala · (1970) KLJ 146
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 304
High Courts08 Jan 1970Allowed
Kummali Abubukker and Others Vs Vengatt Marakkar
High Court Of Kerala · AIR 1970 Ker 277