High Courts22 Mar 1966Dismissed
Matha Vs Kanaran
High Court Of Kerala · (1966) KLJ 554
Succession Act, 1925 — Section 102
COURT ARCHIVE
High Court Of Kerala judgments, 1966
292 judgments · page 12 of 15
High Courts21 Mar 1966Dismissed
Bhagavathi Pillai Vs Ponnamma Pillai and Another
High Court Of Kerala · (1966) KLJ 481
High Courts18 Mar 1966Dismissed
Dr. Kasi Iyer Vs State of Kerala
High Court Of Kerala · AIR 1966 Ker 316 : (1966) CriLJ 1445
Criminal Procedure Code, 1898 (CrPC) — Section 352, 367Evidence Act, 1872 — Section 135, 151
High Courts18 Mar 1966Dismissed
T.J. Poonen Vs Rathi Varghese
High Court Of Kerala · AIR 1967 Ker 1
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 41 Rule 25, 107, 115Divorce Act, 1869 — Section 3(3)
High Courts15 Mar 1966
Gangadharan Vaidyan (V.) (Proprietor, Swatantra Pharmacy) Vs Regional Provident Fund Commissioner
High Court Of Kerala · (1966) 2 LLJ 216
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 2, 2A, 4
High Courts14 Mar 1966Dismissed
Chandravathi Amma and Others Vs Cheripuram Payapattillath
High Court Of Kerala · AIR 1966 Ker 318
Civil Procedure Code, 1908 (CPC) — Section 24, 3, 39(1), 39(2), 6
High Courts14 Mar 1966Allowed
Sebastian Vs Rubber Board and Another
High Court Of Kerala · (1967) 37 CompCas 117 : (1966) 10 KLJ 633
Companies Act, 1956 — Section 442, 446, 466(1), 518, 518(1)
High Courts14 Mar 1966Dismissed
Appukkutta Panicker and Another Vs Anantha Chettiar and Others
High Court Of Kerala · (1966) KLJ 708
Contract Act, 1872 — Section 133, 135, 139, 44Evidence Act, 1872 — Section 165, 92Negotiable Instruments Act, 1881 (NI) — Section 37
High Courts13 Mar 1966
COMMISSIONER OF Income Tax, ERNAKULAM Vs DEVADASAN AND OTHERS.
High Court Of Kerala · (1967) 63 ITR 569
Income Tax Act, 1922 — Section 66, 66(4)
High Courts12 Mar 1966
V.K. Kurien and K.P. George Vs Commissioner of Income Tax, Kerala
High Court Of Kerala · (1967) 63 ITR 675
Income Tax Act, 1922 — Section 23, 59, 66, 66(1)
High Courts11 Mar 1966Dismissed
Sinnammu Amma and Another Vs Narayanikutty Amma
High Court Of Kerala · (1966) KLJ 616
Limitation Act, 1963 — Article 123
High Courts11 Mar 1966Dismissed
Kuruvila Markose Vs Varkey Varkey
High Court Of Kerala · AIR 1966 Ker 315 : (1966) 10 KLJ 631
Negotiable Instruments Act, 1881 (NI) — Section 26, 46Stamp Act, 1899 — Section 17, 2(12)
High Courts10 Mar 1966
T.K. Menon and Co. Vs District Labour Officer and Another
High Court Of Kerala · (1966) 2 LLJ 608
Industrial Disputes Act, 1947 — Section 1, 12, 15, 2, 20
High Courts09 Mar 1966Dismissed
Kesavan Mathevan Vs Govindan Soman and Others
High Court Of Kerala · (1966) KLJ 649
Transfer of Property Act, 1882 — Section 40
High Courts07 Mar 1966
Controller of Estate Duty Vs Arunachalam Chettiar
High Court Of Kerala · (1968) 67 ITR 607
Estate Duty Act, 1953 — Section 10, 64
High Courts05 Mar 1966
R. K. Vs MOTORS AND TIMBERS (P.) LTD. v. COMMISSIONER OF Income Tax KERALA.
High Court Of Kerala · (1968) 68 ITR 794
Income Tax Act, 1922 — Section 26(2)
High Courts04 Mar 1966
Brunton and Co. Engineers Ltd. Vs Francis (N.L.) and Another
High Court Of Kerala · (1966) 2 LLJ 219
Industrial Disputes Act, 1947 — Section 19, 33C
High Courts04 Mar 1966
OUSEPH AND SONS Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1967) 64 ITR 145
Income Tax Act, 1922 — Section 26A
High Courts01 Mar 1966Allowed
Kumaran Narayanan Vs Narayana Kaimal
High Court Of Kerala · (1966) KLJ 542
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Feb 1966Dismissed
Krishnarajan Vs Doraswamy Chettiar and Others
High Court Of Kerala · AIR 1966 Ker 305
Evidence Act, 1872 — Section 35