High Courts09 Jun 1965Dismissed
Vasu Pillai Vs Sadasivan
High Court Of Kerala · (1965) KLJ 729
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1965
300 judgments · page 11 of 15
High Courts08 Jun 1965Dismissed
Yesoda Vs Income Tax Officer, Cannanore
High Court Of Kerala · (1966) KLJ 57
Income Tax Act, 1961 — Section 156, 220, 220(1), 56
High Courts04 Jun 1965
V. Damodaran Vs Commissioner of Income Tax, Kerala, Ernakulam
High Court Of Kerala · AIR 1967 Ker 42 : (1967) 64 ITR 26
Income Tax Act, 1922 — Section 10(2)
High Courts03 Jun 1965
Commissioner Of Income Tax, Kerala Vs Ramzan
High Court Of Kerala · (1967) 64 ITR 74 : (1965) KLJ 687
Income Tax Act, 1922 — Section 66, 66(1)
High Courts03 Jun 1965Dismissed
Narayana Pillai Vs Gomathy Amma and Others
High Court Of Kerala · (1965) KLJ 613
Kerala Compensation for Tenants Improvements Act, 1958 — Section 4
High Courts02 Jun 1965Allowed
Baby Sarojani alias Obi Vs Achuthan
High Court Of Kerala · (1965) KLJ 997
Hindu Adoptions and Maintenance Act, 1956 — Section 20, 4
High Courts01 Jun 1965
Pandaran Mani and Others Vs State of Kerala
High Court Of Kerala · AIR 1966 Ker 1 : (1966) CriLJ 22
Criminal Procedure Code, 1898 (CrPC) — Section 193(1), 226, 227, 233, 4(1)Penal Code, 1860 (IPC) — Section 302, 307
High Courts01 Jun 1965Dismissed
Shahool Hameed Vs Raman Nair and Others
High Court Of Kerala · (1965) KLJ 1019
Civil Procedure Code, 1908 (CPC) — Section 60, 60(c)
High Courts31 May 1965Dismissed
Kunhappan Vs Kunhappa Panicker
High Court Of Kerala · (1965) KLJ 750
Contract Act, 1872 — Section 202
High Courts26 May 1965
Sankaranarayana Transports Vs Commissioner of Income Tax, Kerala
High Court Of Kerala · (1965) KLJ 890
Constitution of India, 1950 — Article 14
High Courts25 May 1965Dismissed
Thomas Vs Thomas and Another
High Court Of Kerala · (1965) KLJ 609
Kerala Agriculturists Debt Relief Act, 1958 — Section 22(3)
High Courts25 May 1965Dismissed
Mouthammal Kochi Pillai and Another Vs Meeran Hameed Rawther and Others
High Court Of Kerala · (1965) KLJ 969
Trusts Act, 1882 — Section 90
High Courts24 May 1965Dismissed
Madhavan and Others Vs Ravi Namboodiri
High Court Of Kerala · (1965) KLJ 774
Land Reforms Act, 1964 — Section 2(57), 2(60), 3(I)(vi)
High Courts20 May 1965
Vamadevan Vs Authority under the Payment of Wages Act and Another
High Court Of Kerala · (1966) 2 LLJ 87
Kerala Payment of Wages (Procedure) Rules, 1958 — Rule 8
High Courts20 May 1965Allowed
John and Others Vs Popular Automobiles
High Court Of Kerala · (1965) KLJ 666
Kerala Agriculturists Debt Relief Act, 1970 — Section 2(c)
High Courts20 May 1965Dismissed
Mathai Vs Mathai
High Court Of Kerala · (1965) KLJ 689
Transfer of Property Act, 1882 — Section 122, 13, 20
High Courts17 May 1965Allowed
Addulla Haji Vs Ramakrishna Iyer
High Court Of Kerala · (1965) KLJ 737
Travancore Limitation Act, 1100 — Section 21(2)
High Courts21 Apr 1965
State of Kerala Vs Aluminium Industries Ltd.
High Court Of Kerala · (1965) KLJ 520
Constitution of India, 1950 — Article 286, 286(1)(a)Contract Act, 1872 — Section 72
High Courts20 Apr 1965Dismissed
K.K. Aboo Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1965 Ker 229 : (1965) KLJ 502
Constitution of India, 1950 — Article 163, 164, 172, 174, 174(1)Representation of the People Act, 1951 — Section 73
High Courts12 Apr 1965Dismissed
Lakshmanan Vs Commissioner, Tellicherry Municipality
High Court Of Kerala · (1965) KLJ 511