High Courts16 Feb 1960
S. Syed Mohamed Vs Assistant Collector of Customs, Cochin
High Court Of Kerala · AIR 1960 Ker 386
Constitution of India, 1950 — Article 19(1), 226Sea Customs Act, 1878 — Section 202, 202(1), 202(2), 9
COURT ARCHIVE
High Court Of Kerala judgments, 1960
473 judgments · page 20 of 24
High Courts16 Feb 1960Allowed
Yusuf Jan Sahib Vs Additional Income Tax Officer, Quilon
High Court Of Kerala · AIR 1960 Ker 349 : (1961) 42 ITR 637
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 45
High Courts15 Feb 1960
Commissioner of Income Tax, Kerala Vs M.J. Abdul Rahiman Sait
High Court Of Kerala · AIR 1960 Ker 345 : (1961) 42 ITR 631
Income Tax Act, 1922 — Section 24B, 46, 46(1)
High Courts15 Feb 1960Dismissed
Ninan Vs Secretary, State Transport Authority, Trivandrum and Another
High Court Of Kerala · AIR 1960 Ker 359
Central Motor Vehicles Rules, 1989 — Rule 144Motor Vehicles Act, 1939 — Section 48(3)
High Courts15 Feb 1960Allowed
Madhavi Amma Vs Revenue Divisional Officer, Kozhikode and Others
High Court Of Kerala · AIR 1961 Ker 116
Land Acquisition (Amendment) Act, 1894 — Section 17(1), 17(2), 17(4), 4(1), 5A
High Courts13 Feb 1960Dismissed
Asst. Collector of Central Excise Vs C.K. Ravi and others
High Court Of Kerala · (1970) KLJ 234
Civil Procedure Code, 1908 (CPC) — Section 48, 80, 9
High Courts12 Feb 1960Allowed
Kochunni Kartha Vs Krishna Marar and Others
High Court Of Kerala · (1960) KLJ 686
Transfer of Property Act, 1882 — Section 10, 105
High Courts12 Feb 1960Dismissed
Kunhavulla Haji Vs Board of Revenue and Others
High Court Of Kerala · (1960) KLJ 942
Constitution of India, 1950 — Article 226
High Courts12 Feb 1960
Abubacker and Another Vs Abdulrahiman Beary and Others
High Court Of Kerala · (1960) KLJ 472
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts11 Feb 1960Dismissed
Avanasiyappa Goundan Vs State of Kerala
High Court Of Kerala · (1960) KLJ 377
Penal Code, 1860 (IPC) — Section 302, 326
High Courts11 Feb 1960
Kunjumoosa Kunju Vs State of Kerala and Others
High Court Of Kerala · (1960) KLJ 578
Constitution of India, 1950 — Article 226
High Courts11 Feb 1960Allowed
Govindan Neelambaran Vs State of Kerala
High Court Of Kerala · AIR 1960 Ker 258 : (1960) CriLJ 1088 : (1960) 4 KLJ 579
Penal Code, 1860 (IPC) — Section 97
High Courts11 Feb 1960Dismissed
Vridhachalam and Another Vs Chaldean Syrian Bank Ltd. and Others
High Court Of Kerala · (1960) KLJ 388
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 58(f), 59
High Courts11 Feb 1960Allowed
Arjunan Vs Narayanan Nair
High Court Of Kerala · (1960) KLJ 1325
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1(1)
High Courts11 Feb 1960
Francis Vs State of Kerala and Another
High Court Of Kerala · (1960) 2 LLJ 407
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1898 (CrPC) — Section 14
High Courts11 Feb 1960Dismissed
Joseph Vs Ramakrishna Pillai
High Court Of Kerala · (1960) KLJ 455
Kerala Compensation for Tenants Improvements Act, 1958 — Section 17
High Courts10 Feb 1960Dismissed
Sankaran Nambudiripad Vs Dy. Commr., H.R. and C.E., Kozhikode and Another
High Court Of Kerala · (1960) KLJ 429
Constitution of India, 1950 — Article 14, 19, 19(1)(f), 19(5), 226
High Courts10 Feb 1960
Antony Vs State of Kerala
High Court Of Kerala · (1960) KLJ 597
Penal Code, 1860 (IPC) — Section 302
High Courts09 Feb 1960
In Re: Athipalayan and Others
High Court Of Kerala · (1960) 02 KL CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367
High Courts08 Feb 1960Allowed
Chappila and Others Vs Chemmaran and Others
High Court Of Kerala · AIR 1961 Ker 200
Civil Procedure Code, 1908 (CPC) — Section 115, 151