High Courts30 May 1960
State of Kerala Vs Kunhammed
High Court Of Kerala · (1960) KLJ 782
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 3, 3(2)(a)Foreigners Act, 1946 — Section 14, 3, 3(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1960
473 judgments · page 15 of 24
High Courts27 May 1960
Cochin Commercial Bank Ltd., Cochin Vs Commissioner of Income Tax, Bangalore
High Court Of Kerala · AIR 1960 Ker 375
Finance (Amendment) Act, 1953 — Section 2
High Courts27 May 1960Dismissed
C. Balakrishnan Nambiar Vs Narayani Pillayathiri Amma
High Court Of Kerala · AIR 1961 Ker 40
Limitation Act, 1908 — Article 10
High Courts27 May 1960Partly Allowed
Paulose Varghese and Others Vs Balagangadara Thilak and Others Balagangadara Thilak and Others Vs Paulose Varghese and Others
High Court Of Kerala · AIR 1961 Ker 172
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, Order 32 Rule 4
High Courts25 May 1960Allowed
Executive Officer, Sri Padmanabhaswamy Temple Vs Raghavan Pillai and Another
High Court Of Kerala · AIR 1961 Ker 114
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts25 May 1960Dismissed
Catholic Union Bank Ltd. Vs Antony and Others
High Court Of Kerala · (1960) KLJ 1257
Criminal Procedure Code, 1898 (CrPC) — Section 158(3), 4(1)(h), 417, 417(3), 423
High Courts24 May 1960Allowed
Scoria Vs Poulose and Others
High Court Of Kerala · (1960) KLJ 1266
Constitution of India, 1950 — Article 226
High Courts24 May 1960
Sait Nagjee Purushotham and Co. Vs Commissioner of Income Tax, Madras
High Court Of Kerala · AIR 1960 Ker 364
Income Tax Act, 1922 — Section 25(4)
High Courts23 May 1960
Antony Vs Lukkose
High Court Of Kerala · (1960) KLJ 757
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts23 May 1960Dismissed
Natesan Achari Vs Municipal Council, Changanacherry and Another
High Court Of Kerala · (1960) KLJ 994
Travancore District Municipalities Act, 1116 — Section 261
High Courts08 Apr 1960Dismissed
T.V. Kochuvareed Vs Kasim
High Court Of Kerala · AIR 1960 Ker 342
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151
High Courts08 Apr 1960Allowed
Mathen and Another Vs State of Kerala
High Court Of Kerala · (1960) KLJ 649
Penal Code, 1860 (IPC) — Section 323, 34, 354, 448
High Courts07 Apr 1960Allowed
State of Kerala Vs E.P. Mathew
High Court Of Kerala · AIR 1961 Ker 18
Civil Procedure Code, 1908 (CPC) — Section 151, 73
High Courts06 Apr 1960
Mrs. George Mathew Vs Commissioner of Income Tax, Kerala and Coimbatore
High Court Of Kerala · AIR 1960 Ker 353 : (1961) 43 ITR 535
Income Tax Act, 1922 — Section 10(2)
High Courts06 Apr 1960Dismissed
Arumugham Vs Kadalundy Co-operative Urban Bank and Another
High Court Of Kerala · AIR 1961 Ker 123 : (1960) 2 LLJ 207
Constitution of India, 1950 — Article 226
High Courts06 Apr 1960Dismissed
Nedungadi Bank Ltd. Vs Central Bank of India Ltd.
High Court Of Kerala · AIR 1961 Ker 50 : (1960) 30 CompCas 511
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts06 Apr 1960Dismissed
Arumughan Vs The Kadalundi Co-operative Urban Bank Ltd. and Another
High Court Of Kerala · (1960) KLJ 651
Constitution of India, 1950 — Article 12, 19(1), 19(1)(g), 226
High Courts06 Apr 1960Allowed
Noohukannu Rowther Vs The Municipality of Changanacherry and Another
High Court Of Kerala · (1960) KLJ 787
Constitution of India, 1950 — Article 19, 226
High Courts05 Apr 1960Dismissed
V.D. Kumarappan Vs Secretary, Home Department, Trivandrum
High Court Of Kerala · AIR 1960 Ker 378
Constitution of India, 1950 — Article 226Kerala Cinemas (Regulation) Act, 1958 — Section 12
High Courts05 Apr 1960Allowed
Superintendent, Erumeli Estate Vs Labour Court, Quilon
High Court Of Kerala · AIR 1961 Ker 44
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 15