High Courts23 Oct 1959Dismissed
Kesavan Namboodiri Vs Narayana Menon and Others
High Court Of Kerala · (1959) KLJ 1346
COURT ARCHIVE
High Court Of Kerala judgments, 1959
388 judgments · page 6 of 20
High Courts22 Oct 1959Dismissed
Madhavi Vs Kesava Panicker and Others
High Court Of Kerala · (1960) KLJ 633
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Oct 1959Dismissed
Eacharan Asari Vs State of Kerala
High Court Of Kerala · (1959) KLJ 1230
Penal Code, 1860 (IPC) — Section 300, 302
High Courts20 Oct 1959Dismissed
Anandavalii Amma and Others Vs Ammukutti Amma
High Court Of Kerala · (1959) KLJ 1275
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Transfer of Property Act, 1882 — Section 106, 111
High Courts20 Oct 1959Allowed
Parameswara Menon Vs Bhaskaran and others
High Court Of Kerala · (1959) KLJ 1243
Penal Code, 1860 (IPC) — Section 148, 352, 379
High Courts20 Oct 1959Dismissed
Kanthaswami Pillai Vs Sivarama Pillai and Others
High Court Of Kerala · AIR 1960 Ker 196 : (1960) 4 KLJ 631
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts20 Oct 1959
District Collector, Kozhikode and Others Vs Kerala Varma Kovil Thampuran and Others
High Court Of Kerala · AIR 1960 Ker 199
Civil Procedure Code, 1908 (CPC) — Section 24Pensions Act, 1871 — Section 13
High Courts20 Oct 1959Allowed
Hammed Sahib Vs Isha Umma and Another
High Court Of Kerala · (1959) KLJ 1239
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(2)
High Courts20 Oct 1959Dismissed
Official Receiver, District Court, Kottayam Vs Thomma and Others
High Court Of Kerala · (1959) KLJ 1357
Provincial Insolvency Act, 1920 — Section 53
High Courts19 Oct 1959
K. Damodaran Vs Samuel Aaron Samuel Aaron Vs K. Damodaran
High Court Of Kerala · AIR 1960 Ker 201
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18, Order 11 Rule 20
High Courts16 Oct 1959
Kunhammad Kutty Vs District Board Revenue Inspector, Badagara
High Court Of Kerala · (1959) KLJ 1212
High Courts16 Oct 1959Allowed
Mammunhi Vs Kunhibi
High Court Of Kerala · AIR 1961 Ker 147
Easements Act, 1882 — Section 60, 63Transfer of Property Act, 1882 — Section 3, 51, 8
High Courts13 Oct 1959
Narayanan Vs Kunju and Others
High Court Of Kerala · (1960) CriLJ 905
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts13 Oct 1959Allowed
Mathew Vs Simon and Another
High Court Of Kerala · (1959) KLJ 1142
Criminal Procedure Code, 1898 (CrPC) — Section 247, 259Penal Code, 1860 (IPC) — Section 504
High Courts08 Oct 1959Dismissed
Cyril Presentation Vs Board of Revenue and Others
High Court Of Kerala · (1959) KLJ 1278
Constitution of India, 1950 — Article 226
High Courts07 Oct 1959Dismissed
P.S. Narayana Iyer Vs Subramonia Iyer
High Court Of Kerala · AIR 1960 Ker 167
Criminal Procedure Code, 1898 (CrPC) — Section 346, 346(2)
High Courts07 Oct 1959
Narayanan Nair Vs Parukutty Amma and Others
High Court Of Kerala · (1960) KLJ 44
High Courts07 Oct 1959Allowed
Kadambalithaya Vs Beepathumma and Another
High Court Of Kerala · (1959) KLJ 1202
Kerala Compensation for Tenants Improvements Act, 1958 — Section 4, 5
High Courts05 Oct 1959Dismissed
Velayudhan Vs State of Kerala
High Court Of Kerala · (1959) KLJ 1215
Criminal Procedure Code, 1898 (CrPC) — Section 205, 342Industrial Disputes Act, 1947 — Section 27, 29, 32, 34(1)
High Courts01 Oct 1959Allowed
Manni and Others Vs Paru and Others Paru and Others Vs Manni and Others
High Court Of Kerala · AIR 1962 Ker 195
Evidence Act, 1872 — Section 101, 102, 103, 104, 5