High Courts07 Jan 1957
Parukutty Amma Vs Chellamma
High Court Of Kerala · AIR 1957 Ker 69 : (1957) 1 KLJ 177
Travancore Nair Act, 1912 — Section 10(1), 33, 35, 36
COURT ARCHIVE
High Court Of Kerala judgments, 1957
326 judgments · page 17 of 17
High Courts04 Jan 1957
Chellappan Pillai and Others Vs Travancore-Cochin State
High Court Of Kerala · (1957) 01 KL CK 0028
Constitution of India, 1950 — Article 14, 15, 19, 20, 21
High Courts04 Jan 1957Dismissed
St. Michael''s Oil Mills, Alleppey Vs Sales Tax Officer
High Court Of Kerala · AIR 1957 Ker 76
Constitution of India, 1950 — Article 226, 32
High Courts04 Jan 1957Dismissed
K.V. Joseph Vs Sales Tax Officer and Others
High Court Of Kerala · (1957) 1 KLJ 191 : (1957) 8 STC 336
Travancore-Cochin General Sales Tax Act, 1125 — Section 12(2)(b)
High Courts03 Jan 1957Dismissed
C.N. Chellappan Pillai Vs State of Travancore-Cochin
High Court Of Kerala · AIR 1957 Ker 43 : (1957) 1 LLJ 634
Constitution of India, 1950 — Article 19(1), 19(4), 309Government Servants Conduct Rules, 1950 — Rule 80, 81
High Courts02 Jan 1957Dismissed
V.J. Mathew Vs Divisional Forest Officer, Konni
High Court Of Kerala · AIR 1957 Ker 113
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226