COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 833 of 1,479

High Courts18 Jun 2012Allowed

State of Jharkhand Vs P.S. Natrajan and Others

Jharkhand High Court · (2012) 06 JH CK 0005

Administrative Tribunals Act, 1985 — Section 20, 21Constitution of India, 1950 — Article 226, 311(2)(b), 312(2)(b)Limitation Act, 1963 — Section 21, 3

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High Courts15 Jun 2012

M/s Tata Steel Limited Vs The state of Jharkhand and Others

Jharkhand High Court · (2012) 06 JH CK 0083

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High Courts15 Jun 2012

Daya Nidhi Singh Vs Land Development Bank and Others

Jharkhand High Court · (2012) 3 JCR 632 : (2012) 3 JLJR 553

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High Courts15 Jun 2012Allowed

Ram Sumer Dubey Vs Pankaj Pandey and Others

Jharkhand High Court · (2012) 4 JCR 374

Criminal Procedure Code, 1973 (CrPC) — Section 133

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High Courts15 Jun 2012Allowed

Aruna Yadav Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 06 JH CK 0075

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High Courts15 Jun 2012Allowed

Smt. Rani Kisku Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 3 JCR 429 : (2012) 3 JLJR 507

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High Courts15 Jun 2012

Asim Kumar Dutta Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 06 JH CK 0054

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High Courts15 Jun 2012Dismissed

Janardan Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 3 JCR 667

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High Courts15 Jun 2012

Ranjit Singh Munda Vs Panchami Singh Munda and Another

Jharkhand High Court · (2013) 2 JLJR 420

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19

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High Courts15 Jun 2012

Nayan Munda and Others Vs Sukro Devi and Others

Jharkhand High Court · (2012) 3 JCR 655 : (2012) 4 JLJR 151

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High Courts15 Jun 2012Allowed

Nandki Kumari Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 AJR 287 : (2012) 4 JCR 382

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High Courts15 Jun 2012Allowed

Dinesh Chandra Roy Vs The Hon'ble High Court of Jharkhand and Another

Jharkhand High Court · (2012) 4 JCR 362

Constitution of India, 1950 — Article 226

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High Courts14 Jun 2012

New India Assurance Co. Ltd. Vs Smt. Gurubari and Another

Jharkhand High Court · AIR 2013 Jhar 70 : (2013) 2 AJR 183 : (2012) 4 JCR 380

Civil Procedure Code, 1908 (CPC) — Section 115(1)Motor Vehicles Act, 1988 — Section 166

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High Courts14 Jun 2012

Mohinder Kaur Vs Union of India and others

Jharkhand High Court · (2012) 4 JCR 549 : (2012) 4 JLJR 38

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High Courts14 Jun 2012

Ekramuddin Ansari and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JCR 543 : (2012) 4 JLJR 10

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High Courts14 Jun 2012Allowed

Parag Boobna Vs The State of Jharkhand and M/s. Tata Iron and Steel Company Ltd. Jamshedpur, East Singhbhu, Jamshedpur

Jharkhand High Court · (2012) 06 JH CK 0061

Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 405, 406, 415, 420

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High Courts14 Jun 2012Dismissed

Arun Kumar Paswan Vs Union of India and Others

Jharkhand High Court · (2012) 3 JCR 665 : (2012) 4 JLJR 144

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High Courts14 Jun 2012

Biren Bhandari @ Krishna Bhandari and Munna Bhandari Vs The State of Jharkhand

Jharkhand High Court · (2012) 4 JCR 303

Penal Code, 1860 (IPC) — Section 302, 304, 323, 325

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High Courts14 Jun 2012Dismissed

Krishna Ram Vs The State of Jharkhand and others

Jharkhand High Court · (2012) 06 JH CK 0024

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High Courts14 Jun 2012Allowed

Sandeep Boobna Vs The State of Jharkhand and M/s. Tata Iron and Steel Company Ltd. Jamshedpur, East Singhbhu, Jamshedpur

Jharkhand High Court · (2012) 06 JH CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 142Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 405, 406, 415, 420

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