COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 832 of 1,479

High Courts19 Jun 2012Allowed

Alok kumar Biswas @Alok Kumar Biswas @Bapi Biswas and Another Vs Sahani Dipendrapal Singh @Sahani Dipendrapal Singh and Another

Jharkhand High Court · (2012) 06 JH CK 0066

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8, Order 8 Rule 9Constitution of India, 1950 — Article 227

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High Courts19 Jun 2012Dismissed

Dr. Jitendra Prasad Sinha and Another Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 AJR 31 : (2012) 4 JCR 343 : (2012) 4 JLJR 440

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High Courts19 Jun 2012

Brahmi Impex Limited Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JCR 583

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High Courts19 Jun 2012Dismissed

The Oriental Insurance Company Ltd. Vs Prasd Plastic and Polythene Industries

Jharkhand High Court · (2012) 4 JLJR 52 : (2012) 3 JLJR 354

Legal Services Authorities Act, 1987 — Section 22C, 22C(8)

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High Courts19 Jun 2012Dismissed

Usha Kumari Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 120

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High Courts19 Jun 2012Dismissed

Pick Up Credit and Trading Co. Pvt. Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JCR 310

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High Courts19 Jun 2012Dismissed

Pick Up Credit and Trading Co. Pvt. Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JLJR 57

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High Courts18 Jun 2012Allowed

Rajesh Chandra @ Prakash Chandra and Others Vs State of Jharkhand and Another

Jharkhand High Court · (2012) 4 JCR 384

Penal Code, 1860 (IPC) — Section 120(B), 34, 415, 420, 463

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High Courts18 Jun 2012Allowed

Ghazi Mohammad Masud Alam and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JCR 348

Negotiable Instruments Act, 1881 (NI) — Section 138, 142(b)Penal Code, 1860 (IPC) — Section 34, 420, 465, 467, 468

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High Courts18 Jun 2012

Kohinoor Steel (P) Ltd. Vs Jharkhand State Mineral Development Corporation and Another

Jharkhand High Court · AIR 2013 Jhar 3 : (2012) 4 JCR 346 : (2012) 3 JLJR 395

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High Courts18 Jun 2012Dismissed

The State of Jharkhand Vs Sunil Paswan

Jharkhand High Court · (2012) 4 JCR 300

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 392

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High Courts18 Jun 2012Dismissed

Madhusudan Prajapati and Others Vs Tenughat Vidyut Nigam Limited, Ranchi, Chairman, Tenughat Vidyut Nigam Limited, Ranchi, Secretary, Tenughat Vidyut Nigam Limited, Ranchi and General Manager-cum-Chief Engineer, Tenughat Thermal Power Station, Bokaro

Jharkhand High Court · (2012) 3 JCR 636

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High Courts18 Jun 2012Allowed

D.D. Maheshwari Vs The State of Jharkhand and Ali Rasool

Jharkhand High Court · (2013) 1 BC 200 : (2013) 1 JLJR 205

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts18 Jun 2012

Bimla Devi Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JCR 364 : (2012) 3 JLJR 429

Penal Code, 1860 (IPC) — Section 494

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High Courts18 Jun 2012Allowed

Mahendra Arya Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 2 EFLT 791 : (2012) 3 JCR 430

Bihar Forest Produce (regulation Of Trade) Act, 1984 — Section 20Forest Act, 1927 — Section 41, 42, 52

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High Courts18 Jun 2012

Paras Singh Vs Union of India and Others

Jharkhand High Court · (2012) 4 JCR 370

Border Security Force Act, 1968 — Section 14(c), 16(b), 40, 48Constitution of India, 1950 — Article 226

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High Courts18 Jun 2012

Court on its own motion Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JCR 584

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High Courts18 Jun 2012

Md. Azimuddin Ansari Vs State of Jharkhand and Another

Jharkhand High Court · (2012) 4 JCR 379

Criminal Procedure Code, 1973 (CrPC) — Section 201Penal Code, 1860 (IPC) — Section 498(A)

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High Courts18 Jun 2012Allowed

Karam Chand Manjhi @ Karama Manjhi Vs The State of Jharkhand

Jharkhand High Court · (2012) 4 JCR 586

Penal Code, 1860 (IPC) — Section 302

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High Courts18 Jun 2012

Hare Ram Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 06 JH CK 0006

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