High Courts14 Jun 2012Allowed
Jhunia Mandalain and Another Vs Lukman Panjiara and Others
Jharkhand High Court · (2012) 06 JH CK 0020
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 834 of 1,479
High Courts14 Jun 2012Allowed
Lalan Prasad Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 06 JH CK 0014
Negotiable Instruments Act, 1881 (NI) — Section 138, 142(b)
High Courts14 Jun 2012Allowed
Anil Kumar Agrawal Vs The State of Jharkhand, Officer-in-Charge, Bokaro Thermal Power Station, Bokaro and Sri Motilal Mahto
Jharkhand High Court · (2012) 06 JH CK 0013
Penal Code, 1860 (IPC) — Section 384, 386, 420, 467, 468
High Courts14 Jun 2012Dismissed
Radhey Shyam Tiwary Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 4 JCR 368
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366A, 376, 384, 500
High Courts14 Jun 2012
Budh Deo Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 06 JH CK 0001
Constitution of India, 1950 — Article 311, 311(2)
High Courts13 Jun 2012Dismissed
Commissioner of Income Tax Vs M/s Central Coalfields Limited
Jharkhand High Court · (2012) 06 JH CK 0077
Income Tax Act, 1961 — Section 260A, 37(3), 43(6), 50
High Courts13 Jun 2012Allowed
The State of Jharkhand Vs Md. Ashif Mudaiya
Jharkhand High Court · (2012) 3 JLJR 207
Criminal Procedure Code, 1973 (CrPC) — Section 227Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 313, 328, 375, 376, 417
High Courts13 Jun 2012Dismissed
Commissioner of Income Tax, Ranchi Vs M/s. Plaxpo Industries (P) Ltd.
Jharkhand High Court · (2012) 06 JH CK 0056
High Courts13 Jun 2012Allowed
Surendra Kumar Agarwalla Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JCR 302
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 414
High Courts13 Jun 2012
Nagina Bhagat Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 484 : (2012) 3 JLJR 556
High Courts13 Jun 2012
M/s. Sunny Restaurant Vs Employees' State Insurance Corporation and Others
Jharkhand High Court · (2012) 135 FLR 1094 : (2012) 4 JCR 377 : (2012) 3 JLJR 536
Employees State Insurance Act, 1948 — Section 2(12)
High Courts13 Jun 2012Allowed
Smt. Nirmala Devi and Anil Kumar Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 06 JH CK 0018
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 109, 111, 120B, 406, 420
High Courts13 Jun 2012Allowed
Sarju Bhagat, Ganga Mouraya, Prabhu Singh and Ram Sagar Halwai Vs The State of Jharkhand
Jharkhand High Court · (2012) 06 JH CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 144, 341, 353
High Courts13 Jun 2012Allowed
Umesh Mandal Vs The State of Jharkhand
Jharkhand High Court · (2012) 06 JH CK 0016
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Jun 2012
M/s. Bharat Coking Coal Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 06 JH CK 0015
High Courts13 Jun 2012Dismissed
Malti Patar Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 376
High Courts13 Jun 2012Dismissed
Mazhar Imam and Others Vs Zaibun Nissah and Others
Jharkhand High Court · (2012) 4 JCR 485
High Courts28 May 2012Dismissed
Amrerndra Kumar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 497
High Courts28 May 2012Dismissed
Amrendra Kumar Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 497
High Courts19 May 2012Dismissed
Fulchand Puran Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 05 JH CK 0094
Penal Code, 1860 (IPC) — Section 120B, 418, 420, 467, 468