COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 835 of 1,479

High Courts19 May 2012Dismissed

Kapildeo Prasad Singh Vs The State of Jharkhand and others

Jharkhand High Court · (2012) 3 JCR 493 : (2012) 3 JLJR 260 : (2013) LabIC 172

Bihar Agriculture University Act, 1987 — Section 19Jharkhand Agricultural Universities Act, 2000 — Section 2

High Courts19 May 2012Dismissed

Debiswar Soren and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 3 JCR 498

Constitution of India, 1950 — Article 226, 227Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 27, 28, 33, 38(2), 69

High Courts18 May 2012Allowed

Rajeev Gope Vs The State of Jharkhand

Jharkhand High Court · (2012) 05 JH CK 0093

Penal Code, 1860 (IPC) — Section 201, 302, 34, 379

High Courts18 May 2012Dismissed

Tapas Sarkar Vs The State of Jharkhand and Chandan Mittal

Jharkhand High Court · (2012) 05 JH CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 120B, 323, 379, 387, 406

High Courts18 May 2012

Upendra Kumar Pandey @ Upendra Pandey Vs The Management of Vidya Vikas Samity

Jharkhand High Court · (2012) 4 JCR 235

Jharkhand Education Tribunal Act, 2005 — Section 15

High Courts18 May 2012

Durga Oraon Vs The State of Jharkhand and Others Aman Munda Vs Union of India

Jharkhand High Court · (2012) 4 JCR 308 : (2012) 3 JCR 549

High Courts18 May 2012Dismissed

B.N.Hotels Private Limited and Rajendra Kumar Gupta Vs The State of Jharkhand and Pradeep Kumar Sonthalia

Jharkhand High Court · (2012) 05 JH CK 0067

Arbitration and Conciliation Act, 1996 — Section 9Companies Act, 1956 — Section 291, 34, 56, 58A, 60ACriminal Procedure Code, 1973 (CrPC) — Section 156(3), 482

High Courts18 May 2012

M/s Bhardwaj Construction Co. Pvt. Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 3 JCR 491

High Courts18 May 2012Allowed

Dineshwar Singh and Others Vs Jitnath Singh and Others

Jharkhand High Court · (2012) 05 JH CK 0061

Constitution of India, 1950 — Article 227

High Courts18 May 2012

M/s Panch Sheel Udyog Vs The Union of India and Others

Jharkhand High Court · (2012) 05 JH CK 0036

Central Excises and Salt Act, 1944 — Section 35F

High Courts18 May 2012Dismissed

Budhwa Munda Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 05 JH CK 0026

Chotanagpur Tenancy Act, 1908 — Section 71A

High Courts18 May 2012

Sanjay Singh Vs The State of Jharkhand

Jharkhand High Court · (2012) 4 JCR 356

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Penal Code, 1860 (IPC) — Section 120B, 34, 414, 467, 468

High Courts18 May 2012Dismissed

Steel Authority of India Ltd. (SAIL), Bokaro Vs Smt. Nirmala Devi and Others

Jharkhand High Court · (2012) 3 JCR 547 : (2012) 3 JLJR 255

High Courts18 May 2012Allowed

Arunaditya Projects and Mineral Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 05 JH CK 0008

High Courts17 May 2012Dismissed

Kabir Welfare Trust, Zakir Nagar, Jamshedpur and Others Vs Raushan Perween and Another

Jharkhand High Court · (2012) 3 JCR 552

Jharkhand Education Tribunal Act, 2005 — Section 15

High Courts17 May 2012Dismissed

Meena Devi and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 3 JCR 551

High Courts17 May 2012

Durga Oraon Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 3 JCR 546

High Courts17 May 2012Allowed

Sumona Mukherjee @ Sumana Mukherji and Another Vs The State of Jharkhand and Another

Jharkhand High Court · (2012) 3 JLJR 220

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 498A

High Courts17 May 2012Allowed

Mahendra Narain Mishra Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 05 JH CK 0101

Constitution of India, 1950 — Article 226

High Courts17 May 2012

Rishi Ajatshatru Vs Ranchi Regional Development Authority and Others

Jharkhand High Court · (2012) 05 JH CK 0065