High Courts14 May 2012
Gyanendra Narain and Others Vs Konda Prabhakar Rao and Others
Jharkhand High Court · (2012) 3 JCR 559
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 837 of 1,479
High Courts14 May 2012Allowed
Raj Kumar Singh Munda Vs The State of Jharkhand
Jharkhand High Court · (2012) 05 JH CK 0095
Penal Code, 1860 (IPC) — Section 302, 304, 309
High Courts14 May 2012Dismissed
Firoz Khan Vs The State of Jharkhand and another
Jharkhand High Court · (2012) 05 JH CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 May 2012
Mokhtar Singh Vs Jharkhand State Electricity Board, Ranchi and Others
Jharkhand High Court · (2012) 3 JCR 687 : (2012) 4 JLJR 19
High Courts14 May 2012Allowed
Ramesh Chandra Mishra @ Ramesh Kumar Mishra Vs The Presiding Officer, Labour Court, Ranchi and Another
Jharkhand High Court · (2012) 3 JCR 533 : (2012) 3 JLJR 183
Constitution of India, 1950 — Article 14, 16, 21Industrial Disputes Act, 1947 — Section 10(1), 22, 25F
High Courts14 May 2012
Krishna Mandal Vs The State of Jharkhand
Jharkhand High Court · (2012) 05 JH CK 0013
Penal Code, 1860 (IPC) — Section 302
High Courts14 May 2012Dismissed
Bimal Kumar Dey and Others Vs The Chairman, Hindustan Copper Ltd. and Others
Jharkhand High Court · (2013) 1 AJR 388
Constitution of India, 1950 — Article 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 12(3)
High Courts13 May 2012
Padma Lochan Mahato Vs The State of Jharkhand and Shatrughan Prasad Singh
Jharkhand High Court · (2012) 05 JH CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 167, 342, 387, 419
High Courts11 May 2012
Bihar MICA Exporters Association Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 148 : (2012) 4 JCR 84
Bihar Mica Act, 1947 — Section 6Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 245, 246
High Courts11 May 2012Dismissed
The Indian Builders, Jamshedpur Vs State of Jharkhand State of Jharkhand Vs The Indian Builders, Jamshedpur
Jharkhand High Court · (2012) 4 JCR 11
High Courts10 May 2012Allowed
Sanjay Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 EFLT 852 : (2012) 3 JCR 608 : (2012) 3 JLJR 87
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 120B, 34, 414
High Courts10 May 2012
Jugal Mahatha Vs The Project Officer, Madhuban Coal Washary BCCL, Dhanbad and Others
Jharkhand High Court · (2012) 05 JH CK 0081
High Courts10 May 2012Allowed
Azimullah Ansari, Majlum Ansari, Nasir Ansari and Samaun Ansari Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JLJR 52
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts10 May 2012Dismissed
Mukesh Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 236
Constitution of India, 1950 — Article 226
High Courts10 May 2012Dismissed
Navin Sinha Vs Smt. Kalawati Devi
Jharkhand High Court · (2012) 3 JCR 573
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14, 14(8)Evidence Act, 1872 — Section 91
High Courts10 May 2012Allowed
Jyotish Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 4
Constitution of India, 1950 — Article 226
High Courts10 May 2012Allowed
Jyotish Prasad Singh Vs State of Bihar and Others
Jharkhand High Court · (2012) 3 JCR 12
Constitution of India, 1950 — Article 14, 226
High Courts10 May 2012
Subodh Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2012) 4 JCR 358
Penal Code, 1860 (IPC) — Section 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 May 2012
Sitaram Pandit Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2012) 05 JH CK 0009
High Courts09 May 2012
Bimal Kumar Dey and Others Vs The Chairman, Hindustan Copper Ltd., Kolkata and Others
Jharkhand High Court · (2012) 4 JCR 164
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A