High Courts15 May 2012
Ramesh Chandra Jha and Another Vs Bhagwan Singh and Others
Jharkhand High Court · (2012) 3 JCR 505 : (2012) 3 JLJR 96
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 839 of 1,481
High Courts15 May 2012Allowed
Kumar Ranjeev, Sanjeev Kumar @ Kumar Sanjeev and Sri B.N. Verma @ Bijay Nath Verma Vs The State of Jharkhand and Jai Kumar Singh
Jharkhand High Court · (2012) 05 JH CK 0073
Penal Code, 1860 (IPC) — Section 120B, 34, 415, 418, 420
High Courts15 May 2012Allowed
Md. Shree Om Industries Vs State of Jharkhand and another
Jharkhand High Court · (2013) 2 Crimes 142
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 2(ix)
High Courts15 May 2012Allowed
Baduruddin Ansari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 510
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 300A
High Courts15 May 2012Dismissed
State of Jharkhand and Others Vs Smt. Yashoda Yadav
Jharkhand High Court · (2012) 4 JCR 238
High Courts15 May 2012
Jharkhand Public Service Commission Vs Pramod Kumar Jha and Others
Jharkhand High Court · (2012) 3 JCR 555 : (2012) 3 JLJR 455
High Courts15 May 2012Allowed
Chaitu Mahli Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JLJR 91
Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 May 2012
Gyanendra Narain and Others Vs Konda Prabhakar Rao and Others
Jharkhand High Court · (2012) 3 JCR 559
High Courts14 May 2012Allowed
Raj Kumar Singh Munda Vs The State of Jharkhand
Jharkhand High Court · (2012) 05 JH CK 0095
Penal Code, 1860 (IPC) — Section 302, 304, 309
High Courts14 May 2012Dismissed
Firoz Khan Vs The State of Jharkhand and another
Jharkhand High Court · (2012) 05 JH CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 May 2012
Mokhtar Singh Vs Jharkhand State Electricity Board, Ranchi and Others
Jharkhand High Court · (2012) 3 JCR 687 : (2012) 4 JLJR 19
High Courts14 May 2012Allowed
Ramesh Chandra Mishra @ Ramesh Kumar Mishra Vs The Presiding Officer, Labour Court, Ranchi and Another
Jharkhand High Court · (2012) 3 JCR 533 : (2012) 3 JLJR 183
Constitution of India, 1950 — Article 14, 16, 21Industrial Disputes Act, 1947 — Section 10(1), 22, 25F
High Courts14 May 2012
Krishna Mandal Vs The State of Jharkhand
Jharkhand High Court · (2012) 05 JH CK 0013
Penal Code, 1860 (IPC) — Section 302
High Courts14 May 2012Dismissed
Bimal Kumar Dey and Others Vs The Chairman, Hindustan Copper Ltd. and Others
Jharkhand High Court · (2013) 1 AJR 388
Constitution of India, 1950 — Article 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 12(3)
High Courts13 May 2012
Padma Lochan Mahato Vs The State of Jharkhand and Shatrughan Prasad Singh
Jharkhand High Court · (2012) 05 JH CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 167, 342, 387, 419
High Courts11 May 2012
Bihar MICA Exporters Association Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 148 : (2012) 4 JCR 84
Bihar Mica Act, 1947 — Section 6Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 245, 246
High Courts11 May 2012Dismissed
The Indian Builders, Jamshedpur Vs State of Jharkhand State of Jharkhand Vs The Indian Builders, Jamshedpur
Jharkhand High Court · (2012) 4 JCR 11
High Courts10 May 2012Allowed
Sanjay Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 EFLT 852 : (2012) 3 JCR 608 : (2012) 3 JLJR 87
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 120B, 34, 414
High Courts10 May 2012
Jugal Mahatha Vs The Project Officer, Madhuban Coal Washary BCCL, Dhanbad and Others
Jharkhand High Court · (2012) 05 JH CK 0081
High Courts10 May 2012Allowed
Azimullah Ansari, Majlum Ansari, Nasir Ansari and Samaun Ansari Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JLJR 52
Penal Code, 1860 (IPC) — Section 148, 149, 302