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Jharkhand High Court judgments

29,615 judgments · page 1,481 of 1,481

High Courts21 Nov 2000Dismissed

Madan Yadav Vs State of Bihar

Jharkhand High Court · (2001) 49 BLJR 54 : (2001) CriLJ 209 : (2001) AIR Jhar HCR 94 : (2001) 1 EastCriC 1

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323