COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 1,480 of 1,481

High Courts14 Dec 2000Dismissed

Shyam Sunder Ram Vs State and Others

Jharkhand High Court · (2001) CrLJ 3835 : (2001) AIR Jhar HCR 315 : (2001) 1 EastCriC 127 : (2001) AllLJ 1170 : (2001) 49 BLJR 7

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 323, 337, 34, 341, 379
High Courts30 Nov 2000Allowed

Mohan Singh Vs State of Bihar

Jharkhand High Court · (2001) CrLJ 578 : (2001) AIR Jhar HCR 97 : (2001) 1 JLJR(Jhar) 158 : (2001) 49 BLJR 243

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50
High Courts27 Nov 2000Dismissed

Sailendra Narayan Acharya Vs Ramesh Kumar Singh

Jharkhand High Court · AIR 2001 Jhar 5 : (2001) 49 BLJR 418

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10, 11, 2Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151, 9
High Courts27 Nov 2000Dismissed

Mohan Prasad Vs State of Bihar

Jharkhand High Court · (2001) CrLJ 559 : (2001) AIR Jhar HCR 95 : 2001 BLJR 1 295 : (2001) 1 EastCriC 301

Railway Property (Unlawful Possession) Act, 1966 — Section 3