High Courts02 Jul 2012
Ram Prasad Sah and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 62 : (2012) 4 JCR 613
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 830 of 1,479
High Courts02 Jul 2012Allowed
Prashant Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 148
High Courts29 Jun 2012Dismissed
Mamta Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 263
Constitution of India, 1950 — Article 226
High Courts29 Jun 2012Dismissed
Metaldyne Industries Ltd., Jamshedpur Vs Commissioner of Income Tax, Jamshedpur
Jharkhand High Court · (2012) 4 JCR 594
Income Tax Act, 1961 — Section 10B, 115JB, 260A, 80HHC
High Courts29 Jun 2012
Dhananjay Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JLJR 557
High Courts29 Jun 2012
Saroj Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JLJR 316
High Courts29 Jun 2012Dismissed
Kamleshwary Rai @ Kamleshwari Roy Vs Most. Sushila Debya @ Sushila Devi and Others
Jharkhand High Court · (2012) 3 JLJR 552
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, 151Constitution of India, 1950 — Article 227
High Courts28 Jun 2012Dismissed
Pankaj Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 268
High Courts28 Jun 2012Dismissed
Chamra Laguri and Singrai Laguri Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 668 : (2013) 1 JLJR 358
Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Jun 2012
Md. Jamaluddin Ansari, Md. Moinuddin Ahmad, Md. Amanullah and Francis Lakra Vs State of Jharkhand and others
Jharkhand High Court · (2012) 06 JH CK 0064
High Courts28 Jun 2012
Dr. Kumar Shailendra Mohan Vs Birsa Agriculture University, Director (Administration), Birsa Agricultural University, Director Research, Birsa Agricultural University and Assistant Director (Z.R.S.), Chiyanki
Jharkhand High Court · (2012) 4 JLJR 265 : (2013) LabIC 493
Constitution of India, 1950 — Article 226
High Courts28 Jun 2012
Suresh Sahu and Satya Narayan Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 390
High Courts28 Jun 2012Allowed
Raghunath Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 132
Constitution of India, 1950 — Article 12, 14
High Courts28 Jun 2012Dismissed
Haridwar Paswan Vs M/s B.C.C.L. Danbad and Others
Jharkhand High Court · (2012) 4 JLJR 440
High Courts27 Jun 2012
Mohiuddin Khan Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 134 FLR 909 : (2012) 4 JCR 335
Constitution of India, 1950 — Article 12, 14, 21, 23, 24
High Courts27 Jun 2012
Smt. Manju Sinha Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 527 : (2012) 3 JLJR 379
High Courts27 Jun 2012Dismissed
A.K. Banerjee, Bulbul Kumar Das, Ratneshwar Mallick and Binay Karan Vs Coal India Ltd. and Others
Jharkhand High Court · (2012) 4 JLJR 285
High Courts27 Jun 2012Allowed
Uma Shankar Gupta, Ranjeet Vishwakarma and Manvendra Kali Mitra Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) CriLJ 243 : (2012) 3 JCR 633 : (2012) 3 JLJR 515
Cinematograph Act, 1952 — Section 5A, 7(1)(a)Copyright Act, 1957 — Section 51, 52A, 52A(2), 63, 68APenal Code, 1860 (IPC) — Section 420
High Courts27 Jun 2012
Bharti Mishra and Chapla Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 404 : (2012) 4 JLJR 49
High Courts27 Jun 2012Dismissed
Most. Fatima Khatoon Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JLJR 526