High Courts02 Jul 2012Allowed
Rathu Ram Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 453
Bihar Reorganisation Act, 2000 — Section 2(g), 85Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 829 of 1,479
High Courts02 Jul 2012Dismissed
Sri Jamshedpur Gujarati Samaj, Jamshedpur Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 608
High Courts02 Jul 2012Allowed
Deo Kumar Singh Vs National Insurance Company Ltd. and Others
Jharkhand High Court · (2012) 4 JLJR 318
High Courts02 Jul 2012
Aditya Kumar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 484 : (2012) 4 JLJR 269
High Courts02 Jul 2012Dismissed
Md. Sajaur Rahman Khan @ Md. Sajau Rahman Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 261
High Courts02 Jul 2012
Thakur Pramod Srivastava Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 3 JLJR 521
High Courts02 Jul 2012Allowed
Dr. S.R. Malusare Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 3 JLJR 366
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 258, 338, 468(2)(c)Penal Code, 1860 (IPC) — Section 304A, 338
High Courts02 Jul 2012Dismissed
Fulchand Vs Central Coalfield Ltd. and Others
Jharkhand High Court · (2013) 2 SCT 512
Constitution of India, 1950 — Article 226
High Courts02 Jul 2012Allowed
Saheb Mian @ Kalimuddin Ansari Vs The State of Bihar (Now Jharkhand) and Another
Jharkhand High Court · (2012) 07 JH CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 323, 379, 427
High Courts02 Jul 2012
Mita Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 607
High Courts02 Jul 2012Allowed
Jugal Kishore Oraon Vs Busra Khatoon and Others
Jharkhand High Court · (2012) 3 JCR 444
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9, 151
High Courts02 Jul 2012Dismissed
Soni Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 17
High Courts02 Jul 2012
Sada Sheo Jha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 11
High Courts02 Jul 2012Allowed
Uday Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 441
Constitution of India, 1950 — Article 14, 16, 162
High Courts02 Jul 2012Allowed
Prabir Kumar Pahari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0123
High Courts02 Jul 2012Allowed
Indrajit Banerjee and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2010) 4 JLJR 474
Penal Code, 1860 (IPC) — Section 34, 406, 409, 420
High Courts02 Jul 2012Allowed
Madan Pd. Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 438 : (2012) 4 JLJR 496
Constitution of India, 1950 — Article 226
High Courts02 Jul 2012Allowed
Rajendra Prasad Vs The State of Jharkhand
Jharkhand High Court · (2012) 07 JH CK 0085
Arms Act, 1959 — Section 27(3), 35Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts02 Jul 2012Allowed
Dr. D. Mohan and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 3 JLJR 372
Criminal Procedure Code, 1973 (CrPC) — Section 202(2)Penal Code, 1860 (IPC) — Section 304, 304A, 384, 420
High Courts02 Jul 2012Dismissed
Jitendra Prasad Sah Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 300 : (2012) 4 JCR 604 : (2013) LabIC 474