High Courts07 Jul 2012Allowed
Samod Paswan @ Subodh Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 07 JH CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 827 of 1,479
High Courts06 Jul 2012Allowed
Aditya Kumar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0122
High Courts06 Jul 2012Allowed
Dr. Rakesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0057
Constitution of India, 1950 — Article 14, 16, 341
High Courts05 Jul 2012Dismissed
Veena Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 408 : (2005) 1 DMC 796 : (2005) 1 JCR 324
High Courts05 Jul 2012Allowed
Dukhan Gope Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 295
High Courts05 Jul 2012Allowed
Sita Ram Manjhi Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 575 : (2012) 4 JLJR 272
High Courts05 Jul 2012Dismissed
Steel Authority of India Limited, IISCO Steel Plant, Chasnala Colliery Complex, Dhanbad and others Vs Ram Das Rajak
Jharkhand High Court · (2012) 4 JCR 577
High Courts05 Jul 2012Allowed
Satyandra Bhuiyan Vs Bhart Coking Coal Ltd. and Others
Jharkhand High Court · (2012) 4 JLJR 110
Constitution of India, 1950 — Article 16, 16(1), 226Industrial Disputes Act, 1947 — Section 18, 2(p), 2(s)
High Courts05 Jul 2012
Md. Harisuddin Ansari at harisuddin Mian @ Harisuddin Ansari, Naima Bibi and Sanjeeda Khatoon @ Sanjeeda Bibi Vs The State of Jharkhand
Jharkhand High Court · (2012) 07 JH CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 304B, 328, 34
High Courts05 Jul 2012
Susanna Kispotta Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 573
High Courts05 Jul 2012Allowed
Satyendra Bhuiyan Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2012) 4 JCR 568
Constitution of India, 1950 — Article 16, 16(1), 226Industrial Disputes Act, 1947 — Section 18, 2(p), 2(s)
High Courts05 Jul 2012Dismissed
Mithilesh Kumar Singh, Dhiraj Kumar Singh, Seema Kumari and Wakil Singh Vs The State of Jharkhand
Jharkhand High Court · (2012) 07 JH CK 0161
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts05 Jul 2012
Krishna Ram and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 6
High Courts05 Jul 2012Dismissed
Md. Makbul Alam Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 07 JH CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Jul 2012
M/s Pabscon Vs State of Jharkhand and others
Jharkhand High Court · (2012) 4 JCR 578 : (2012) 3 JLJR 550
High Courts05 Jul 2012Dismissed
Krishna Kant Rajak @ Krishna Padmesh Vs The State of Jharkhand and Usha Devi
Jharkhand High Court · (2012) 4 JCR 589
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 498A
High Courts05 Jul 2012
Babloo Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 574 : (2012) 4 JLJR 12
High Courts05 Jul 2012
Sunita Devi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 371 : (2012) 4 JCR 572
High Courts05 Jul 2012Dismissed
Jageshwar Baraik Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JLJR 506
High Courts05 Jul 2012
Anand Kumar Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0126