High Courts16 Jul 2012Allowed
Abid Ali Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 650
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 825 of 1,479
High Courts16 Jul 2012Dismissed
Binod Kr. Singh @ Vinod Singh @ Binod Singh Vs State of Jharkhand and another
Jharkhand High Court · (2012) 4 JCR 295
Criminal Procedure Code, 1973 (CrPC) — Section 173Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 494, 498A
High Courts16 Jul 2012Allowed
Ashok Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 4 JLJR 377
Criminal Procedure Code, 1973 (CrPC) — Section 211, 239, 240Penal Code, 1860 (IPC) — Section 120B, 239, 420, 468, 471
High Courts13 Jul 2012Dismissed
National Insurance Company Ltd. Vs Geeta Devi and Others
Jharkhand High Court · (2013) 1 JLJR 431
High Courts13 Jul 2012Allowed
Deodhari Saha and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 35 : (2012) 4 JLJR 319
Constitution of India, 1950 — Article 12
High Courts13 Jul 2012Allowed
Swapan Bhaumik Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 267
High Courts13 Jul 2012Allowed
Abhay Ran a @ Abhay Kumar Rana and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 4 JCR 6
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 34, 417, 420
High Courts13 Jul 2012
Umesh Prasad Singh Vs Mineral Area Development Authority and Another
Jharkhand High Court · (2012) 07 JH CK 0192
High Courts13 Jul 2012Dismissed
The Commissioner of Income Tax, Jamshedpur Vs Arun Kumar Agarwal (HUF)
Jharkhand High Court · (2013) 1 JLJR 141 : (2012) 210 TAXMAN 405
Securities and Exchange Board of India Act, 1992 — Section 11B
High Courts13 Jul 2012
Steel Authority of India United Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 4 JCR 10 : (2012) 4 JLJR 37
Motor Vehicles Act, 1988 — Section 2, 2(28), 28
High Courts13 Jul 2012Dismissed
National Insurance Company Ltd. Vs Binod Singh and Others
Jharkhand High Court · (2012) 4 JLJR 254
Motor Vehicles Act, 1988 — Section 140
High Courts13 Jul 2012Dismissed
Bharat Coking Coal Limited Vs M/s South Tisra Colliery Co.(P) Ltd. and Others
Jharkhand High Court · (2012) 2 EFLT 719
Coking Coal Mines (Nationalisation) Act, 1972 — Section 19, 19(8), 22, 22(6), 25Evidence Act, 1872 — Section 4
High Courts13 Jul 2012
Kunal Bhardwaj and Another Vs State of Jharkhand
Jharkhand High Court · (2012) 4 JCR 8
Penal Code, 1860 (IPC) — Section 120B, 386, 420
High Courts10 Jul 2012Allowed
Mulazim Mian Vs The State of Jharkhand, Secretary, Water Resources Department, Government of Jharkhand, Ranchi, Deputy Secretary, Water Resources Department, Government of Jharkhand, Ranchi and Under Secretary, Water Resources Department, Government of Jharkhand, Ranchi
Jharkhand High Court · (2012) 4 JCR 554 : (2013) 1 JLJR 253
Constitution of India, 1950 — Article 226
High Courts10 Jul 2012Dismissed
Jagram Oroon @ Jagram Kachhap Vs Chimni Orain
Jharkhand High Court · (2012) 07 JH CK 0182
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts10 Jul 2012Dismissed
Kamlesh Sahay Vs The State of Jharkhand and Vandana Sahay
Jharkhand High Court · (2013) 1 AJR 71
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts10 Jul 2012
M/s Ramesh Chandra Rai Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 63 : (2012) 4 JCR 553 : (2013) 1 JLJR 505
High Courts10 Jul 2012Allowed
Bimal Kumar Kedia Vs The State of Jharkhand and Gaya Prasad Sharma
Jharkhand High Court · (2012) 4 JCR 587 : (2012) 4 JLJR 545
Penal Code, 1860 (IPC) — Section 406, 420
High Courts10 Jul 2012
M/S Tetulia Coke Plant Pvt. Ltd. and Others Vs Bank of India, Hirapur (SME) Branch and Another
Jharkhand High Court · (2012) 07 JH CK 0131
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4)
High Courts10 Jul 2012
Yuva Shakti Manch, Bokaro Unit, Bokaro Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 153