COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 823 of 1,479

High Courts19 Jul 2012Allowed

M/s Bihar Sponge Iron Limited, Chandil Vs Union of India and Others

Jharkhand High Court · (2012) 286 ELT 513 : (2012) 4 JLJR 226

Central Excises and Salt Act, 1944 — Section 3, 4, 4(1)(a), 4(2), 4(4)(c)Finance Act, 1995 — Section 4(4)(b)(iii)

High Courts19 Jul 2012Dismissed

Puran Mahto Vs The State of Jharkhand

Jharkhand High Court · (2013) 1 JLJR 427

Penal Code, 1860 (IPC) — Section 201, 302

High Courts19 Jul 2012Dismissed

Smt. Bindu Devi and Others Vs Akhilesh Kumar Singh and The New India Insurance Company Limited

Jharkhand High Court · (2012) 4 JCR 291 : (2012) 4 JLJR 428

High Courts19 Jul 2012

Kamlesh Kumar Vs The State of Jharkhand, Registrar General, Jharkhand High Court, Law Secretary, Government of Jharkhand, Ranchi and Assistant Director, Directorate of Enforcement, Government of India

Jharkhand High Court · (2012) 4 JCR 590

Constitution of India, 1950 — Article 226, 227, 235Criminal Procedure Code, 1973 (CrPC) — Section 197, 309, 407

High Courts19 Jul 2012

The State of Jharkhand and Others Vs Ashok Kumar Chokhani and Others

Jharkhand High Court · (2012) 4 JLJR 221

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 3ALimitation Act, 1963 — Section 5

High Courts19 Jul 2012Dismissed

Ayushman Pandey Vs State of Jharkhand and Another Opp. parties

Jharkhand High Court · (2012) 4 JCR 442

Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506Protection of Women From Domestic Violence Act, 2005 — Section 12Special Marriage Act, 1954 — Section 25

High Courts19 Jul 2012Allowed

Manoranjan Prasad Sinha Vs Managing Committee, Greenland Public School

Jharkhand High Court · (2013) 1 AJR 56 : (2012) 4 JLJR 346

Jharkhand Education Tribunal Act, 2005 — Section 11, 15

High Courts19 Jul 2012Dismissed

Bharat Mahto and Others Vs Dasrath Mahto and Others

Jharkhand High Court · (2012) 4 JCR 625 : (2012) 4 JLJR 44

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227

High Courts18 Jul 2012Dismissed

Satyendra Kumar Tripathi Vs Jharkhand Public Service Commission, Ranchi and Others

Jharkhand High Court · (2013) 1 AJR 383 : (2012) 4 JCR 631 : (2012) 4 JLJR 32

Constitution of India, 1950 — Article 12, 14, 16

High Courts18 Jul 2012Dismissed

Ram BilashSahu Vs The Union of India and Others

Jharkhand High Court · (2012) 07 JH CK 0116

Constitution of India, 1950 — Article 21, 22(1), 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 167, 41(B), 41B, 57, 71Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

High Courts18 Jul 2012Dismissed

Rohini Chandra Kumbhkar Vs The Chairman, Mineral Area Development Authority, Dhanbad and Others

Jharkhand High Court · (2012) 07 JH CK 0086

High Courts18 Jul 2012

Sanjeev Tape Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 07 JH CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts18 Jul 2012Partly Allowed

Milan Poddar Vs Commissioner of Income Tax, Central Revenue Building, Main Road, Ranchi and Another

Jharkhand High Court · (2012) 4 JLJR 65 : (2012) 211 TAXMAN 403

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27

High Courts18 Jul 2012Allowed

Ganga Dhar Vs M/s Bharat Coking Coal Limited

Jharkhand High Court · (2012) 4 JCR 651

Prevention of Corruption Act, 1988 — Section 13(2), 13(i)(d), 7

High Courts18 Jul 2012

Rabindra Mahto alias Rabindra Nath Mahto, Kanaklata Mahto, Hemlata Mahto and Laxmikant Mahto Vs The State of Jharkhand State of Jharkhand Vs Raj Kishore Mahto, Kanaklata Mahto, Hemlata Mahto and Laxmikant Mahto

Jharkhand High Court · (2012) 07 JH CK 0022

Penal Code, 1860 (IPC) — Section 120B, 161, 302, 304B, 498A

High Courts18 Jul 2012Dismissed

Vijayanand Singh Vs Jharkhand Public Service Commission, Ranchi and Others

Jharkhand High Court · (2013) 1 AJR 636 : (2012) 4 JCR 629 : (2013) 1 JLJR 147

Constitution of India, 1950 — Article 12, 14, 16

High Courts17 Jul 2012

Md. Ashique Adamed Vs The Union of India and Others

Jharkhand High Court · (2012) 4 JCR 634 : (2012) 4 JLJR 35

High Courts17 Jul 2012Dismissed

Mulk Raj Singh Vs The State of Jharkhand and Another

Jharkhand High Court · (2012) 07 JH CK 0173

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 406, 409, 420

High Courts17 Jul 2012

Pawan Kumar Jaiswal Vs The State of Jharkhand

Jharkhand High Court · (2012) 07 JH CK 0168

Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

High Courts17 Jul 2012

Steel Authority of India Limited, BSL, Bokaro Vs M/s Rungta Projects Limited, Ranchi

Jharkhand High Court · (2012) 4 JCR 640 : (2013) 1 JLJR 267

Arbitration and Conciliation Act, 1996 — Section 31, 31(7), 31(7)(a), 34, 37Contract Act, 1872 — Section 59, 60, 61