High Courts17 Jul 2012
Shailja Singh Vs Ranchi University, Ranchi and Dr. Tulsi Modi
Jharkhand High Court · (2012) 4 JCR 289
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 824 of 1,479
High Courts17 Jul 2012Dismissed
Chhutu Dutta Vs Bharat Coking Coal Ltd and Others
Jharkhand High Court · (2012) 4 JCR 636 : (2013) 3 JLJR 167
Mines Act, 1952 — Section 48
High Courts17 Jul 2012
Shailja Singh Vs Ranchi University, Ranchi and Others
Jharkhand High Court · (2012) 4 JCR 289
High Courts17 Jul 2012Dismissed
Jiura Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0071
Constitution of India, 1950 — Article 14
High Courts17 Jul 2012Allowed
William Kujur Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0066
Constitution of India, 1950 — Article 12
High Courts17 Jul 2012Dismissed
Bablu Nandi Vs State of Jharkhand and others
Jharkhand High Court · (2012) 2 EFLT 817
High Courts17 Jul 2012
Sardhan Sharma @ Rajesh Sharma Vs The State of Jharkhand
Jharkhand High Court · (2012) 07 JH CK 0027
High Courts17 Jul 2012
Sri Brij Kishore Singh Vs The State of Jharkhand
Jharkhand High Court · (2012) 07 JH CK 0026
High Courts17 Jul 2012
Hemendra Pratap Dehati Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 360 : (2012) 4 JCR 635
High Courts16 Jul 2012Dismissed
M/s Uday Construction Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 530
High Courts16 Jul 2012Dismissed
Jagdish Prasad Vs Food Corporation of India, New Delhi and Others
Jharkhand High Court · (2012) 4 JLJR 422
High Courts16 Jul 2012
Binoy Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 409
High Courts16 Jul 2012
M/s. B. Kumar and Company Vs Regional Provident Fund Commissioner (II) and Another
Jharkhand High Court · (2012) 135 FLR 76 : (2012) LLR 1209
High Courts16 Jul 2012
Seerajudding Khan at Sirajuddin Khan Vs Mineral Area Development Authority and Others
Jharkhand High Court · (2012) 07 JH CK 0191
High Courts16 Jul 2012Dismissed
M/s. Sahara India, Ranchi Vs Ajay Kumar Pathak @ Ajay Pathak
Jharkhand High Court · (2012) 135 FLR 47
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts16 Jul 2012Allowed
Babajee Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 558 : (2013) 1 JLJR 245
High Courts16 Jul 2012Dismissed
Dhani Ram Manjhi Vs Central Coalfields Limited and Others
Jharkhand High Court · (2013) 1 AJR 79 : (2012) 4 JCR 284 : (2012) 4 JLJR 20
Constitution of India, 1950 — Article 12, 226
High Courts16 Jul 2012
Sanjiv Kumar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 645
High Courts16 Jul 2012Dismissed
Rajesh Kumar Chouhan and another Vs State of Jharkhand and another
Jharkhand High Court · (2012) 4 JCR 294
Penal Code, 1860 (IPC) — Section 323, 34, 405, 418
High Courts16 Jul 2012
Bar Association, Jharkhand High Court, Ranchi Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 316 : (2013) 1 JLJR 162
Land Acquisition Act, 1894 — Section 11, 16, 36, 4, 48