High Courts24 Jul 2012
Madhav Prasad Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 58
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 822 of 1,479
High Courts23 Jul 2012
Md. Sarfaraj Ahmad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 376 : (2013) 1 JLJR 522
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
High Courts23 Jul 2012Allowed
Md. Quddus Ansari Vs The State of Jharkhand and others
Jharkhand High Court · (2013) 136 FLR 934
Criminal Procedure Code, 1973 (CrPC) — Section 107Industrial Disputes Act, 1947 — Section 25FFPayment of Wages Act, 1936 — Section 15, 15(2), 20
High Courts23 Jul 2012Allowed
Sita Devi Jaiswara Vs Shankar Ram Jaiswara and Others
Jharkhand High Court · (2012) 4 JLJR 176
Civil Procedure Code Amendment Act, 1999 — Section 16, 7Civil Procedure Code Amendment Act, 2002 — Section 16(2)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17, Order 6 Rule 18, Order 6 Rule 5, 151
High Courts23 Jul 2012
Airport Authority of India Vs Jharkhand State Electricity Regulatory Commission, Ranchi and Others
Jharkhand High Court · AIR 2013 Jhar 20
Electricity Act, 2003 — Section 42, 42(5), 42(6), 86
High Courts23 Jul 2012Dismissed
Sunil Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 518 : (2013) 1 JLJR 4
Jharkhand Non-Government Secondary School (Management and Control, Take Over) Act, 2002 — Section 9
High Courts23 Jul 2012Allowed
Krishna Kant Tiwary and Another Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 207
Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts23 Jul 2012
Rafail Lakra Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 1 JLJR 333
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 2012Allowed
Samsul Mian and Others Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 2 JLJR 243
Penal Code, 1860 (IPC) — Section 147, 148, 302, 34
High Courts20 Jul 2012Allowed
Govind Prasad Panjiyara Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 234
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 5, 6
High Courts20 Jul 2012
M/s. Anjaney Ferro Alloys Limited Vs M/s. Raj Hans Steel Ltd. and Others
Jharkhand High Court · (2012) 07 JH CK 0188
High Courts20 Jul 2012Allowed
Tajo Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 52
High Courts20 Jul 2012
Dr. Ashish Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0104
High Courts20 Jul 2012
Saraswati Devi Vs The State of Jharkhand and Lakshman Singh
Jharkhand High Court · (2013) 1 JLJR 9
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 210, 319Penal Code, 1860 (IPC) — Section 323, 364(A), 366A, 368, 482
High Courts20 Jul 2012Allowed
Krishna Ballave Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 153
Constitution of India, 1950 — Article 12
High Courts20 Jul 2012Dismissed
Commissioner of Central Excise, Jamshedpur Vs M/s. Tinplate Company of India Ltd. Jamshedpur M/s. Tinplate Company of India Ltd. Jamshedpur Vs Commissioner of Central Excise, Jamshedpur
Jharkhand High Court · (2013) 289 ELT 414
High Courts20 Jul 2012
M/s Prem Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0046
Arbitration and Conciliation Act, 1996 — Section 11(6)(c), 12, 12(1), 13, 14
High Courts20 Jul 2012Dismissed
The Indian Builders, Jamshedpur Vs The State of Jharkhand The State of Jharkhand Vs The Indian Builders, Jamshedpur
Jharkhand High Court · (2012) 07 JH CK 0045
High Courts20 Jul 2012
Bindu Tripathi @ Bindu Pandey Vs State of Jharkhand and Another
Jharkhand High Court · (2013) CriLJ 12 : (2013) 1 JLJR 228
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 19(1)(b), 2(f)
High Courts19 Jul 2012
Sushil Kumar Tiwari Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 623