High Courts30 Jul 2012
The State of Jharkhand Vs Amit Kumar Chouhan and Others
Jharkhand High Court · (2012) 07 JH CK 0111
Penal Code, 1860 (IPC) — Section 395, 412
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 820 of 1,479
High Courts30 Jul 2012
Regional Provident Fund Commissioner, Ranchi Vs M/s. MECON Limited, Ranchi
Jharkhand High Court · (2012) 135 FLR 40 : (2012) 3 JCR 641
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts30 Jul 2012Dismissed
Shridhar Khandait Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 571 : (2012) 4 JLJR 494
Penal Code, 1860 (IPC) — Section 302, 304
High Courts30 Jul 2012Allowed
Ramesh Kantilal Nanavati @ Ramesh Kumar Nanavati and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 3 JCR 561
Penal Code, 1860 (IPC) — Section 2(b), 415, 420
High Courts30 Jul 2012Dismissed
Md. Ferdous Anjum Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 775 : (2013) LabIC 1099
Constitution of India, 1950 — Article 14, 226
High Courts30 Jul 2012
Durga Oraon Vs The State of Jharkhand and Others Aman Munda Vs The Union of India and Others
Jharkhand High Court · (2012) 07 JH CK 0061
High Courts30 Jul 2012Dismissed
Sharad Akhouri Vs The Central Bureau of Investigation
Jharkhand High Court · (2012) 3 JCR 657
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 197, 406, 409, 419Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2), 5(2)
High Courts30 Jul 2012Dismissed
Samu Munda Vs Central Coalfield Ltd., Ranchi, General Manager, Religora Colliery, Hazaribagh, Personnel Manager, Religora Colliery, Hazaribagh and Project Officer, Religora Colliery, Hazaribagh
Jharkhand High Court · (2012) 07 JH CK 0031
High Courts30 Jul 2012Allowed
Arun Kumar Vs Jharkhand State Electricity Board
Jharkhand High Court · (2012) 07 JH CK 0030
Constitution of India, 1950 — Article 12
High Courts30 Jul 2012Allowed
Kumari Rambha Vs Principal, Suraj Mandal High School and Others
Jharkhand High Court · (2013) 3 AJR 234
High Courts27 Jul 2012
Nirmal Kumar Dubey Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 386
High Courts27 Jul 2012
M/s S.P. Associates Vs Income Tax Officer, Jamshedpur
Jharkhand High Court · (2012) 3 JCR 651
High Courts27 Jul 2012Allowed
Bidya Bhushan Prasad Vs Choudhary Jagarnath Singh and Others
Jharkhand High Court · (2012) 07 JH CK 0020
Bihar Land Reforms Act, 1950 — Section 5, 6, 7Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts26 Jul 2012Dismissed
Krishnajee Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 533 : (2012) 4 JLJR 363
Constitution of India, 1950 — Article 226
High Courts26 Jul 2012Allowed
Farid Sheikh, Lal Chanel Sheikh, Gazal Sheikh and Nasiur Rahman Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 1 AJR 200 : (2012) 4 JCR 444
Penal Code, 1860 (IPC) — Section 354, 375, 376, 447, 448
High Courts26 Jul 2012Dismissed
C.I.S.F. No. 802230188, Constable B.N. Sharma @ Biswanath Sharma Vs Union of India and Others
Jharkhand High Court · (2012) 4 JCR 658
High Courts26 Jul 2012Dismissed
Rina-N Vaidgiri @ Rina-N Vedagiri Vs State of Jharkhand and Another
Jharkhand High Court · AIR 2013 Jhar 58 : (2013) 1 AJR 305 : (2012) 3 JCR 652 : (2012) 4 JLJR 90
Electricity Act, 2003 — Section 126, 135, 181, 50
High Courts26 Jul 2012Dismissed
Subhash Kumar Vs State of Jharkhand and Another
Jharkhand High Court · AIR 2013 Jhar 61 : (2013) 1 AJR 313 : (2012) 3 JCR 563 : (2012) 4 JLJR 548
Electricity Act, 2003 — Section 126, 135, 138, 181, 50Penal Code, 1860 (IPC) — Section 379
High Courts26 Jul 2012Dismissed
Arbind Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 643 : (2012) 4 JLJR 46
High Courts26 Jul 2012Allowed
Smt. Asha Jha Vs J.S.E.B. and Others
Jharkhand High Court · (2012) 4 JCR 659 : (2012) 4 JLJR 48
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 11, 14, 7, 9