High Courts01 Aug 2012Dismissed
Kamta Prasad Singh Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 78
Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(2), 13(i)(d)
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 819 of 1,479
High Courts01 Aug 2012Dismissed
National Insurance Company Ltd., Ranchi Vs Kabita Devi and Others
Jharkhand High Court · (2013) 4 ALLMR 1
Legal Services Authorities Act, 1987 — Section 22, 22EMotor Vehicles Act, 1988 — Section 140, 166
High Courts01 Aug 2012
Mahesh Prasad Daga Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 374
Land Acquisition Act, 1894 — Section 12, 18
High Courts31 Jul 2012Allowed
Kanke Prakhand Matsyajeevi Sahyog Samiti Limited, Ranchi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 437 : (2013) 1 JLJR 437
Constitution of India, 1950 — Article 14Government of India Act, 1935 — Section 26(1)
High Courts31 Jul 2012Dismissed
The Branch Manager, New India Assurance Company Limited, Hazaribagh Vs Mosmat Tripta and Others
Jharkhand High Court · (2013) ACJ 2065 : (2012) 134 FLR 906 : (2012) 4 JLJR 24
Workmens Compensation Act, 1923 — Section 2(e), 30(1)(a)
High Courts31 Jul 2012
Tej Narain Prasad Vs The State of Jharkhand, The Secretary, National Highway, Ranchi and The Executive Engineer, National Highway Division, Barhi, Hazaribagh
Jharkhand High Court · (2013) 1 AJR 49 : (2012) 3 JCR 644
High Courts31 Jul 2012Dismissed
Sri Madan Mohan Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 13 : (2012) 3 JCR 566
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts31 Jul 2012Allowed
Baby Kumari Vs Bhart Coking Coal Ltd. and Others
Jharkhand High Court · (2012) 07 JH CK 0099
Constitution of India, 1950 — Article 226
High Courts31 Jul 2012
Prayag Prasad Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 45 : (2012) 3 JCR 647
High Courts31 Jul 2012
Ramesh Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 1
Constitution of India, 1950 — Article 14, 144, 16, 162, 226
High Courts31 Jul 2012Allowed
Shankar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 678
High Courts31 Jul 2012Dismissed
Arati Jaiswal Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 135 FLR 45 : (2013) 1 LLJ 501 : (2012) LLR 1211
Industrial Disputes Act, 1947 — Section 33CMinimum Wages Act, 1948 — Section 20, 20(1), 20(2)Payment of Wages Act, 1936 — Section 15
High Courts31 Jul 2012Allowed
Harijan Awasiya Madhya Vidyalaya, Lakrahi Tola, Palamau Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 60 : (2012) 4 JLJR 41
High Courts31 Jul 2012
Ram Lalit Kannaujia Vs The Union of India and Others
Jharkhand High Court · (2012) 3 JCR 646
High Courts31 Jul 2012Allowed
New India Assurance Company Limited Vs Smt. Purnima Rai and Others
Jharkhand High Court · (2012) 07 JH CK 0025
Evidence Act, 1872 — Section 22(C)(8), 22D
High Courts30 Jul 2012Dismissed
State of Jharkhand and Another Vs Rohit Mukhi and Others
Jharkhand High Court · (2013) LabIC 168
Constitution of India, 1950 — Article 311
High Courts30 Jul 2012
Jay Ram Hembram, Diku @ Wasta Hembram and Dibu Ram Hembram Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 464 : (2012) 4 JLJR 497
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jul 2012
Anuradha Keshari Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 3 JCR 640
High Courts30 Jul 2012
Upendra Kumar Thakur and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0194
High Courts30 Jul 2012Dismissed
Machhali-Patha-Anda-Ewam-Sag-Sabji Bikreta Sangh, Deoghar and Others Vs The Bihar State Agriculture Produce Markerting Board and Others
Jharkhand High Court · AIR 2013 Jhar 1 : (2012) 3 JCR 648 : (2012) 4 JLJR 277
Bihar Agricultural Produce Markets Act, 1960 — Section 27