High Courts05 Jul 2012
Dharma Girih Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 302 : (2012) 4 JLJR 264
Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 828 of 1,479
High Courts05 Jul 2012Dismissed
Sunita Devi and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 371 : (2012) 4 JCR 572
High Courts04 Jul 2012Dismissed
Md. Alimuddin and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 421
High Courts04 Jul 2012Dismissed
The State of Jharkhand, The Chief Secretary, Govt. of Jharkhand, The Principal Secretary, Animal Husbandry and Fisheries Department, Govt. of Jharkhand and The Under Secretary, Animal Husbandary Department, Government of Jharkhand Vs Dr. Kashi Nath Ram and Shri Ashok Kumar Sarkar
Jharkhand High Court · (2012) 4 JCR 566 : (2012) 4 JLJR 591
High Courts04 Jul 2012Allowed
Virendra Kumar Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 07 JH CK 0125
High Courts04 Jul 2012Allowed
Mata Prasad Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 433 : (2012) 4 JLJR 54 : (2012) 3 JLJR 518
Jharkhand Education Tribunal Act, 2005 — Section 15
High Courts04 Jul 2012Dismissed
Mahli Bhengra @ Manish Bhengra Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 189 : (2012) 4 JCR 482 : (2012) 4 JLJR 455
Penal Code, 1860 (IPC) — Section 302
High Courts04 Jul 2012Dismissed
Commissioner of Income Tax, Dhanbad Vs Sri Jugal Kishore Kejriwal Prop. M/s. J.B. Ispat, P.N. Ghose Street, Purulia
Jharkhand High Court · (2012) 4 JCR 622
Income Tax Act, 1961 — Section 158BC
High Courts03 Jul 2012Dismissed
Ramu Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 405
Bihar Reorganisation Act, 2000 — Section 2(f), 85
High Courts03 Jul 2012Allowed
Indradeo Vishwakarma Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 260
High Courts03 Jul 2012
M/s. Shiram Power and Steel Pvt. Ltd. Vs The Union of India and Others
Jharkhand High Court · (2013) 3 EFLT 368 : (2012) 4 JCR 654
High Courts03 Jul 2012Allowed
Jitendra Kumar Bhagat Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 430
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Jul 2012Dismissed
Pradeep Kumar Jaiswal and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 611 : (2012) 3 JLJR 529
Stamp Act, 1899 — Section 47(A)(1)
High Courts03 Jul 2012Dismissed
Manoj Kumar Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 564
High Courts03 Jul 2012Dismissed
Ajit Kumar Modi Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 612 : (2012) 4 JLJR 18
High Courts03 Jul 2012
Uma Shankar Prasad Vs Hazaribagh Mines Board, Hazaribagh, Chairman Hazaribagh Mines Board, Hazaribagh, Additional Collector-cum-Secretary, Mines Board, Hazaribagh and The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 156
Hazaribagh Mines Board Act, 1936 — Section 11, 12(f)
High Courts03 Jul 2012Allowed
Govind Yadav and Another Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JLJR 314
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313Penal Code, 1860 (IPC) — Section 308, 323, 324, 34, 341
High Courts03 Jul 2012Dismissed
Tulsi Das Kumbhkar Vs Dandi Kumharin and Another
Jharkhand High Court · (2013) 1 DMC 265 : (2012) 4 JCR 232
Civil Procedure Code, 1908 (CPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1)(i)(ia)(ib)
High Courts03 Jul 2012Dismissed
Ashok Kumar Singh Vs Jharkhand State Mineral Development Corporation, Union of India and Secretary, Metaliferous Mines Worker-Association, Koderma
Jharkhand High Court · (2013) 136 FLR 425 : (2013) LLR 324
Industrial Disputes Act, 1947 — Section 2, 2(oo), 25F, 25F(bb)(oo)
High Courts02 Jul 2012
Sujit Kumar Das and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 284