High Courts27 Jun 2012
Chandeshwar Prasad, Arun Kumar Jha and Mohan Kumar Pandey Vs The State of Bihar and Others
Jharkhand High Court · (2012) 4 JCR 388 : (2013) 1 JLJR 360
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 831 of 1,479
High Courts27 Jun 2012
Ramesh Kumar Jaiswal Vs Kapoor Chand Jain and Others
Jharkhand High Court · (2012) 4 JCR 331
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 47Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 111(d)
High Courts27 Jun 2012Allowed
Krishna Murari Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 563 : (2012) 4 JLJR 13
High Courts26 Jun 2012Dismissed
Bhaghwati Prasad Agarwala Vs Allahabad Bank
Jharkhand High Court · (2012) 4 JLJR 486
High Courts26 Jun 2012
Court on its own motion Vs Union of India and others
Jharkhand High Court · (2012) 4 JCR 440
Penal Code, 1860 (IPC) — Section 300
High Courts26 Jun 2012Allowed
Kanai Munda and Badu Munda Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 637 : (2013) 1 JLJR 429
Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Jun 2012Allowed
Kishore Mandal Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 412
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Jun 2012Dismissed
Lal Chand Mahto Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 4 JCR 547 : (2012) 4 JLJR 387
High Courts26 Jun 2012Dismissed
Sukhram Munda Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JCR 544 : (2012) 3 JLJR 522
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323
High Courts23 Jun 2012Dismissed
Project Officer Vs Regional Labour Commissioner (Central)-Cum-Appellate Authority Under Payment of Gratuity Act, Dhanbad and others
Jharkhand High Court · (2012) 135 FLR 667 : (2013) LLR 92
High Courts22 Jun 2012Dismissed
The Commissioner of Income Tax, Jamshedpur East Singhbhum Vs M/s. Bharat Safety Glass (P) Ltd. Saraikella-Kharsawan
Jharkhand High Court · (2012) 4 JCR 646
Income Tax Act, 1961 — Section 133(6), 68
High Courts22 Jun 2012Allowed
Kedar Nath Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 143
High Courts22 Jun 2012Allowed
M/s Bharat Coking Coal Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 298 : (2012) 3 JLJR 309
Mines and Minerals (Development and Regulation) Act, 1957 — Section 9, 9(1), 9(2A)
High Courts20 Jun 2012Dismissed
Manoj Mahto Vs Union of India
Jharkhand High Court · (2012) 4 JCR 338 : (2012) 3 JLJR 513
High Courts20 Jun 2012
Joint Commissioner of Income Tax, Special Range, Jahshedpur Vs M/s. Tata Robin Fraser Ltd., Jamshedpur
Jharkhand High Court · (2012) 3 JLJR 555
Income Tax Act, 1961 — Section 263, 32 AB, 32AB
High Courts20 Jun 2012
Constable No. 892294004 Harender Singh alias Harender Singh Vs Union of India and Others
Jharkhand High Court · (2012) 135 FLR 1096 : (2012) 4 JCR 311 : (2012) 4 JLJR 281
Central Industrial Security Force Act, 1968 — Section 8Constitution of India, 1950 — Article 226, 311
High Courts19 Jun 2012
Matlu Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 410
Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Jun 2012Allowed
Deo Kumar Ram Vs Ranchi Municipal Corporation, Ranchi and Others
Jharkhand High Court · (2012) 4 JCR 340
Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts19 Jun 2012
Smt. Dharmshila Devi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 342 : (2012) 3 JLJR 538
High Courts19 Jun 2012Allowed
Shabbir Hussai Vs Central Coalfield Limited and Others
Jharkhand High Court · (2012) 4 JLJR 456