High Courts29 Jul 2013Dismissed
Suraj Kumar and Another Vs Punjab National Bank and Another
Jharkhand High Court · (2013) 07 JH CK 0181
Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 736 of 1,479
High Courts26 Jul 2013
Reddy Veeranna-II Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 139 FLR 786
High Courts26 Jul 2013Disposed Off
N.K. Srivastava Vs Chairman, Coal India Ltd., Chairman-cum-Managing Director, BCCL and Chairman-cum-Managing Director, Western Coal Fields Ltd.
Jharkhand High Court · (2013) 07 JH CK 0207
High Courts26 Jul 2013
Narendra Prasad Sinha Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 185
High Courts26 Jul 2013Dismissed
St. Xavier's School Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 139 FLR 53 : (2013) 3 JLJR 553
Payment of Gratuity Act, 1972 — Section 2(s), 4(2), 7
High Courts26 Jul 2013Dismissed
Dr. Ram Badan Singh Vs The State of Jharkhand, The Ministry of Health and Family Welfare and The Civil Surgeon-cum-Chief Medical Officer
Jharkhand High Court · (2013) 07 JH CK 0091
High Courts26 Jul 2013Dismissed
Babli Kumari Vs M/s. Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2013) 07 JH CK 0088
High Courts26 Jul 2013Dismissed
Basudeo Yadav and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 07 JH CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 227Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120(B), 302, 304(B), 306, 498A
High Courts25 Jul 2013Allowed
Sammukh Yadav and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120(B), 307, 323, 34, 494
High Courts25 Jul 2013
State of Jharkhand and Others Vs Dr. Maheshwar Tiwari and Others Ranchi University and Others Vs Dr. Urmila Sinha @ Dr. Urmila Singh and Others
Jharkhand High Court · (2013) 3 JLJR 612
High Courts25 Jul 2013Disposed Off
The Institute of Chartered Accountants of India Vs Shri A.K. Mitra
Jharkhand High Court · (2013) 07 JH CK 0147
High Courts25 Jul 2013Dismissed
Nakul Mandal Vs The State of Jharkhand and Mrs. Namita Mandal
Jharkhand High Court · (2014) 1 DMC 516
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Jul 2013Dismissed
Talha Sakib Vs The State of Jharkhand and Sahin Kahakasa
Jharkhand High Court · (2013) 07 JH CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 376
High Courts25 Jul 2013Dismissed
Kishun Sharma Vs Ram Preet Mahato and Others
Jharkhand High Court · (2013) 07 JH CK 0090
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts25 Jul 2013Disposed Off
M/s. Zenith Forge Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 07 JH CK 0051
High Courts25 Jul 2013
Suresh Oraon Vs Union of India and Others
Jharkhand High Court · (2013) 3 EFLT 833
High Courts25 Jul 2013
M/s. Ajanta Bottlers and Blenders Pvt. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 705 : (2013) 3 JLJR 636 : (2013) 65 VST 147
Constitution of India, 1950 — Article 245, 246(2), 265, 301, 304(b)
High Courts25 Jul 2013Dismissed
Shiv Prasad Sahu Vs Ranchi Kshetriya Gramin Bank
Jharkhand High Court · (2013) 4 AJR 309 : (2013) 3 JLJR 695
High Courts24 Jul 2013Allowed
Dhannu Prasad Sahu Vs State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0101
Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 420
High Courts24 Jul 2013Allowed
Umang Kejriwal, Rama Shankar Singh @ R.S. Singh and Chandra Prakash Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 4 EFLT 23
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 2, 29(3), 33