COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 734 of 1,479

High Courts07 Aug 2013Allowed

Deo Mani Singh Vs State of Jharkhand

Jharkhand High Court · (2013) 08 JH CK 0042

Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 120B, 201, 353, 379, 420Prevention of Corruption Act, 1988 — Section 13(2)

High Courts07 Aug 2013Allowed

M/s. Bharat Coking Coal Limited Vs Their workmen represented by Sri B.K. Ghose and Another

Jharkhand High Court · (2013) 3 JLJR 622 : (2013) 4 LLJ 352 : (2013) 4 LLN 648

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1), 12, 7Industrial Disputes Act, 1947 — Section 10(1)(d)

High Courts07 Aug 2013Disposed Off

BMC Ferrocast (P) Limited Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2013) 08 JH CK 0037

Constitution of India, 1950 — Article 12, 226

High Courts07 Aug 2013Disposed Off

Geeta Devi Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2013) 08 JH CK 0035

High Courts07 Aug 2013Allowed

Mahadeo Prasad Baranwal Vs The State of Jharkhand and Another

Jharkhand High Court · (2013) 4 JLJR 138

Penal Code, 1860 (IPC) — Section 405, 406, 415, 420

High Courts07 Aug 2013

Narayan Addi Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 4 JLJR 94

High Courts07 Aug 2013Disposed Off

Shailesh Kishore Sinha and Bipin Bihari Sinha Vs State of Jharkhand

Jharkhand High Court · (2013) 4 JLJR 249

High Courts06 Aug 2013Disposed Off

Ramesh Ram Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 4 JLJR 597

High Courts06 Aug 2013Disposed Off

Rakesh Kumar Goswami and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 08 JH CK 0036

High Courts06 Aug 2013Disposed Off

Murlidhar Datta and Others Vs MECON Limited and Others

Jharkhand High Court · (2013) 08 JH CK 0034

High Courts06 Aug 2013Allowed

Kumar Arjun @ Arjun Singh Vs State of Jharkhand

Jharkhand High Court · (2013) 08 JH CK 0008

Penal Code, 1860 (IPC) — Section 120(B), 379, 411, 420, 467

High Courts05 Aug 2013Dismissed

Seema Kumari Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 08 JH CK 0061

High Courts05 Aug 2013Disposed Off

Raju Turi Vs Central Coalfields Limited and Others

Jharkhand High Court · (2013) 4 JLJR 679

High Courts05 Aug 2013Dismissed

Krishna Modi, Mahesh Modi and Umesh Modi Vs The State of Jharkhand

Jharkhand High Court · (2013) 08 JH CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 147, 323, 325, 34, 341

High Courts05 Aug 2013Disposed Off

Gupin Marandi and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 1 AJR 296

High Courts05 Aug 2013Dismissed

Arun Kumar Yadav @ Arun Yadav Vs The State of Jharkhand and Kapildeo Yadav The State of Jharkhand Vs Kapildeo Yadav

Jharkhand High Court · (2014) 1 AJR 457

Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 307, 324

High Courts05 Aug 2013

Babulal Marandi and Bodra Hansda Alias Boda Hansda Vs The State of Jharkhand

Jharkhand High Court · (2014) 1 AJR 285

High Courts05 Aug 2013Allowed

Purushottam Ram Tibrewal and Dilip Kumar Tibrewal Vs The State of Bihar and Ramu Ravi Das

Jharkhand High Court · (2013) 4 JLJR 534

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 427, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(I)(IV)(X)

High Courts05 Aug 2013Disposed Off

Md. Salahuddin Ansari Vs Md. Jalaluddin Ansari

Jharkhand High Court · (2013) 08 JH CK 0015

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Constitution of India, 1950 — Article 227

High Courts05 Aug 2013Disposed Off

Kalimuddin Ansari Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 08 JH CK 0014