High Courts19 Aug 2013
Anil Kumar Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 230
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 732 of 1,479
High Courts19 Aug 2013
Artemas Marandi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 60
High Courts19 Aug 2013Disposed Off
Jawahar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 334
High Courts19 Aug 2013
Shashi Kant Kumar Barnwal Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 39
High Courts19 Aug 2013
Satya Narayan Prasad Vs Mineral Area Development Authority and Others
Jharkhand High Court · (2013) 4 AJR 1
High Courts17 Aug 2013
Sanjay Prasad Gupta alias Sanjay Prasad Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 299
High Courts17 Aug 2013
Manoj Kumar Rawani Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 298
High Courts17 Aug 2013
Raju Kumar Mehta Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 295
High Courts17 Aug 2013Disposed Off
Mahesh Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 08 JH CK 0067
High Courts17 Aug 2013Allowed
Ramagaya Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 410
High Courts17 Aug 2013Dismissed
Sudhir Kumar Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 312
High Courts17 Aug 2013Dismissed
Rita Devi Vs The Indian Oil Corporation and Others
Jharkhand High Court · AIR 2014 Jhar 3 : (2014) 1 AJR 3 : (2013) 3 JLJR 708
High Courts17 Aug 2013
Bharat Petroleum Corporation Ltd., Sri A.C. Sen and Sri Swapan Kumar Mondal Vs The State of Jharkhand, The State of Bihar and Sri Santosh Kumar Prasad
Jharkhand High Court · (2013) 4 AJR 462
High Courts17 Aug 2013
Dr. Smt. Mukta Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 126
High Courts17 Aug 2013
Arjun Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 93
High Courts17 Aug 2013
Bhikho Yadav and Others Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 17