High Courts06 Sept 2013Allowed
Bishnu Kumar Mahto @ Bishnu Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 55
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 730 of 1,479
High Courts05 Sept 2013Disposed Off
Sobran Gope Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 111
High Courts05 Sept 2013Dismissed
Smt. Ratna Rita Topno Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 140 FLR 111 : (2013) 4 JLJR 553
High Courts05 Sept 2013Disposed Off
Chandrawati Devi and Others Vs Anand Prakash Honda and Others
Jharkhand High Court · (2013) 4 JLJR 516
High Courts05 Sept 2013Dismissed
State of Bihar Vs Smt. Brinda Devi
Jharkhand High Court · (2013) 4 AJR 500
High Courts05 Sept 2013Disposed Off
Nageshwar Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 130
High Courts05 Sept 2013Dismissed
Pawan Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 466 : (2013) 4 JLJR 274
High Courts04 Sept 2013Dismissed
All Jharkhand Madrasa Students Union Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 299
High Courts04 Sept 2013
Shio Narayan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 721 : (2013) 4 JLJR 278
High Courts03 Sept 2013
M/s. Damodar Valley Corporation Vs Commissioner of Central Excise and Service Tax, Central Excise and Service Tax Department and Others
Jharkhand High Court · (2014) 302 ELT 30 : (2013) 4 JLJR 276 : (2014) 34 STR 169
High Courts03 Sept 2013
Vivek Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 697
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 30
High Courts03 Sept 2013Dismissed
Shambhu Nath Mehta Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 264
High Courts03 Sept 2013Allowed
Lalit Kumar Lata Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 4 JLJR 295
High Courts02 Sept 2013
U.S. Parekh @ U.S. Prakash and Others Vs State of Jharkhand and M/s. Samridhi Sponge Limited
Jharkhand High Court · (2014) 1 AJR 281
High Courts02 Sept 2013
Deo Darshan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 198
High Courts02 Sept 2013Disposed Off
Rashida Bibi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 270
High Courts02 Sept 2013Dismissed
Shankar Hembram Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 224 : (2013) 4 JLJR 206
High Courts02 Sept 2013Allowed
Dhananjay Kumar Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 708 : (2013) 4 JLJR 327
High Courts02 Sept 2013
Mithilesh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 201
High Courts02 Sept 2013Disposed Off
Kamal Ahmad Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0024