High Courts12 Sept 2013Disposed Off
Deomuni Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 57
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 729 of 1,479
High Courts12 Sept 2013Dismissed
Ramashray Kumar Pathak Vs Union of India and Others
Jharkhand High Court · (2013) 4 AJR 734 : (2013) 4 JLJR 269
High Courts12 Sept 2013Dismissed
State of Bihar Vs Chaman Kishore Prasad
Jharkhand High Court · (2013) 09 JH CK 0071
Land Acquisition Act, 1894 — Section 9
High Courts12 Sept 2013Disposed Off
Yasmatia Kuer Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0065
High Courts12 Sept 2013Dismissed
Md. Azhar Hussain Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0064
High Courts12 Sept 2013Dismissed
Mayank P. Trivedi, Smt. Nita Mayank Trivedi and Hitesh P. Trivedi Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 09 JH CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 178(c), 190, 192, 200, 202Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 452, 498(A)
High Courts12 Sept 2013Dismissed
Renu Devi Vs Central Coalfield Limited and Others
Jharkhand High Court · (2013) 09 JH CK 0016
High Courts11 Sept 2013Disposed Off
Om Prakash Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0023
High Courts10 Sept 2013Disposed Off
Hublal Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0067
High Courts10 Sept 2013Disposed Off
Pandu Tuti and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 607 : (2013) 4 JLJR 312
High Courts10 Sept 2013Dismissed
Safina Shabnam Jahan Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0022
High Courts09 Sept 2013Dismissed
The Jharkhand Industrial Infrastructure Development Corporation and Others Vs Animesh Tetarway and Another
Jharkhand High Court · (2013) 4 JLJR 297
High Courts09 Sept 2013
Sanjoy Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 90 : (2013) 4 JLJR 237
High Courts09 Sept 2013Dismissed
The Jharkhand Industrial Infrastructure Development Corporation and Others Vs Animesh Tetarway and The Director Industries, Department of Industries and Others
Jharkhand High Court · (2013) 09 JH CK 0031
High Courts06 Sept 2013Dismissed
Pankaj Kumar Dangi Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 2 JLJR 125
High Courts06 Sept 2013Dismissed
Om Prakash Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 777 : (2013) 4 JLJR 265
High Courts06 Sept 2013Disposed Off
Juveda Khatoon Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 459 : (2013) 4 JLJR 273
High Courts06 Sept 2013Allowed
Pradeep Kumar Nishad Vs The Union of India and Others
Jharkhand High Court · (2014) 1 AJR 512 : (2013) 4 JLJR 281
High Courts06 Sept 2013Dismissed
Mahabir Oraon Vs The Union of India and Others
Jharkhand High Court · (2014) 1 JLJR 115
High Courts06 Sept 2013
Ramesh Chandra Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 549