High Courts25 Sept 2013
Smt. Sunita Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 108
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 727 of 1,479
High Courts24 Sept 2013
Project Officer, Basdeopur Colliery Vs Dhaneswari Devi
Jharkhand High Court · (2014) ACJ 1325 : (2014) 1 AnWR 475 : (2014) 140 FLR 948
High Courts24 Sept 2013Disposed Off
Bhikhari Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 123
High Courts23 Sept 2013Allowed
Yogendra Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 4 EFLT 96
High Courts23 Sept 2013Disposed Off
National Institute of Technology Teachers' Association Vs Union of India and Others
Jharkhand High Court · (2014) 1 JLJR 6
High Courts21 Sept 2013
Manmohan Lal Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 191 : (2014) 1 JLJR 105
High Courts21 Sept 2013Allowed
Kunti Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 450
High Courts21 Sept 2013Dismissed
Ram Pravesh Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 93 : (2014) 2 DMC 90 : (2013) 4 JLJR 439
High Courts21 Sept 2013Disposed Off
Sanjeev Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 413
High Courts21 Sept 2013Dismissed
Chandra Shekhar Chaubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 31
High Courts20 Sept 2013Disposed Off
Manoj Kumar Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 455
High Courts20 Sept 2013Dismissed
Sri Salasar Mineral Processing Works Vs Jharkhand State Mineral Development Corporation Ltd. and Others
Jharkhand High Court · (2013) 09 JH CK 0087
High Courts20 Sept 2013Dismissed
The New India Assurance Company Ltd. Vs Motilal Prasad and Others
Jharkhand High Court · (2013) 4 JLJR 437
High Courts20 Sept 2013Dismissed
Arvind Kumar Verma Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 456
High Courts19 Sept 2013Dismissed
Kunal Tyagi Vs State of Jharkhand, Deputy Commissioner, District Panchayat Raj Officer and District Supply Officer
Jharkhand High Court · (2013) 09 JH CK 0068
High Courts19 Sept 2013Dismissed
Amardeep Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 446
High Courts19 Sept 2013Dismissed
Lochan Mahto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 444
High Courts19 Sept 2013Allowed
Sanjay Kumar Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 545 : (2013) 4 JLJR 448
High Courts19 Sept 2013
Meghna Ruby Kachhap Vs State of Jharkhand, The Deputy Commissioner and The Chief Information Commissioner, Government of Jharkhand
Jharkhand High Court · (2014) 1 AJR 292 : (2013) 4 JLJR 487
High Courts19 Sept 2013Disposed Off
Dharam Shah Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 452