High Courts19 Sept 2013
Bhawan Singh Vs Heavy Engineering Corporation Limited and Others
Jharkhand High Court · (2014) 1 AJR 793 : (2013) 4 JLJR 700
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 728 of 1,479
High Courts18 Sept 2013Allowed
Abhimanyu Prasad @ Abhimanyu Prasad Seth Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 09 JH CK 0072
Penal Code, 1860 (IPC) — Section 415, 420
High Courts18 Sept 2013Allowed
Rubi Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 576 : (2013) 4 JLJR 422
High Courts18 Sept 2013Allowed
Rabindra Prasad Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 459
High Courts17 Sept 2013
Subhash Chandra Jha Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 452
High Courts17 Sept 2013Disposed Off
Chhaya Devi Vs Central Coalfields Limited and Others
Jharkhand High Court · (2014) 2 JLJR 122
High Courts17 Sept 2013Dismissed
Mahadev Gope, Jagdish Gope, Kalipado Gope and Mahendra Gope @ Manindra Gope Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 722 : (2013) 4 JLJR 373
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 313
High Courts17 Sept 2013Disposed Off
Sanjay Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 409
High Courts17 Sept 2013Disposed Off
Ranjit Majhi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 460
High Courts16 Sept 2013Dismissed
Brajesh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0066
High Courts16 Sept 2013Allowed
Parvati Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 28
High Courts16 Sept 2013Dismissed
Zila Parishad Dukandar Sangh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0017
High Courts16 Sept 2013
Jagrani Kerketta Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 677
High Courts13 Sept 2013
Megh Nath Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 318
High Courts13 Sept 2013Dismissed
Suprian Soreng Vs Union of India and Others
Jharkhand High Court · (2013) 09 JH CK 0076
High Courts13 Sept 2013Disposed Off
Bimal Kumar Jha Vs The Union of India
Jharkhand High Court · (2013) 4 JLJR 315
High Courts13 Sept 2013Allowed
Bhanukar Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 489
Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(b)
High Courts13 Sept 2013Allowed
Rajendra Prasad Sah Vs The Bank of India and Others
Jharkhand High Court · (2014) 1 AJR 531 : (2013) 4 JLJR 416
High Courts13 Sept 2013Disposed Off
Ashok Verma Vs The State of Jharkhand
Jharkhand High Court · (2013) 09 JH CK 0050
High Courts12 Sept 2013
Teju Bedia and Others Vs The Union of India and Others
Jharkhand High Court · AIR 2014 Jhar 14