High Courts27 Sept 2013
Amin Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 583
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 726 of 1,479
High Courts27 Sept 2013
Ex. Constable Shri Awadh Kishore Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 503
High Courts27 Sept 2013Allowed
Anil Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 121
High Courts26 Sept 2013
Fuli Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 589
High Courts26 Sept 2013Disposed Off
Satyendra Kumar Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 141 FLR 1027 : (2013) 4 JLJR 498
High Courts26 Sept 2013Dismissed
Bijay Kumar Pradhan Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 33
High Courts26 Sept 2013Disposed Off
Nirmala Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0046
High Courts26 Sept 2013Allowed
Moulishri Priya and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 226
High Courts26 Sept 2013
Nitesh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 198
High Courts26 Sept 2013
Pinki Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 321
High Courts26 Sept 2013Disposed Off
Suman Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 26
High Courts26 Sept 2013
Geda Pahan Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2014) 1 AJR 31 : (2013) 139 FLR 788
High Courts25 Sept 2013Dismissed
Shesh Nath Choubey Vs Jharkhand State Electricity Board
Jharkhand High Court · (2014) 2 AJR 263 : (2014) 1 JLJR 42
High Courts25 Sept 2013Allowed
Sudarshan Choubey Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 616 : (2013) 4 JLJR 484
High Courts25 Sept 2013Disposed Off
Tapeshwar Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0078
High Courts25 Sept 2013Dismissed
Dinesh Kumar Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 185
High Courts25 Sept 2013Disposed Off
Employers in relation to the management of Bhagaband Colliery of M/s. Bharat Coking Coal Ltd. Vs Presiding Officer, Central Government and Another
Jharkhand High Court · (2013) 4 AJR 694 : (2013) 139 FLR 1047
High Courts25 Sept 2013Disposed Off
Chinta Mani Kumari Vs Central Coalfields Limited and Others
Jharkhand High Court · (2013) 09 JH CK 0048
High Courts25 Sept 2013Disposed Off
Khiru Turi and Shivendra Kumar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0047
High Courts25 Sept 2013
Anjani Kumar Choubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0029