High Courts24 Oct 2013
Mailee Devi Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2013) 4 JLJR 510
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 724 of 1,479
High Courts24 Oct 2013Allowed
James Jatadhar Lugun Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 361 : (2013) 4 JLJR 656
High Courts23 Oct 2013
Nicholas Surin Vs Union of India and Others
Jharkhand High Court · (2014) 1 JLJR 1
High Courts23 Oct 2013Partly Allowed
Ram Naresh Prasad Vs The Steel Authority of India Ltd.
Jharkhand High Court · (2014) 1 AJR 694 : (2014) 1 JLJR 57
High Courts23 Oct 2013Disposed Off
Manchur Devi Vs The Central Coalfield Limited and Others
Jharkhand High Court · (2013) 10 JH CK 0026
High Courts23 Oct 2013Allowed
Jullu Rehman Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 10
High Courts22 Oct 2013Disposed Off
Lakshman Lal Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 576
High Courts22 Oct 2013Allowed
Arjun Kumar Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 784 : (2013) 4 JLJR 560
High Courts22 Oct 2013Allowed
Suman Kumar Sanam Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 4 : (2013) 4 JLJR 703
High Courts22 Oct 2013Dismissed
The State of Jharkhand and Others Vs Brajnesh Chandra Vidyarthi Chandra Bhushan Kumar and Ashok Kumar Nag
Jharkhand High Court · (2013) 10 JH CK 0049
High Courts22 Oct 2013Dismissed
Fullora Ghosh Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 10 JH CK 0036
High Courts22 Oct 2013Disposed Off
Shyam Sundar Pathak Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 10 JH CK 0035
High Courts22 Oct 2013Dismissed
Santosh Prasad and Others Vs Narbadeshwar Prasad Singh and Brajeshwar Prasad Singh
Jharkhand High Court · (2013) 10 JH CK 0034
High Courts22 Oct 2013Partly Allowed
Union of India Vs Smt. Pia Majumdar
Jharkhand High Court · AIR 2014 Jhar 29 : (2014) 1 JLJR 204
High Courts22 Oct 2013Disposed Off
Naresh Kumar Sahay Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 795 : (2013) 4 JLJR 514
High Courts21 Oct 2013Disposed Off
Sukhdeo Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 10 JH CK 0050
High Courts21 Oct 2013Disposed Off
Manish Kumar Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 91
High Courts21 Oct 2013Allowed
Mithilesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 573
High Courts19 Oct 2013Disposed Off
Ramesh Kumar Rahi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 639 : (2013) 4 JLJR 681
Chotanagpur Tenancy Act, 1908 — Section 46
High Courts18 Oct 2013Disposed Off
Chandramati Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 74