High Courts29 Oct 2013
Deoraj Kumar Tanti Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 592 : (2014) 1 JLJR 66
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 723 of 1,479
High Courts29 Oct 2013Disposed Off
Shyam Pado Mandal Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 714 : (2013) 4 JLJR 565
High Courts28 Oct 2013Dismissed
Dr. Ranjit Kaur Arora Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 797 : (2013) 4 JLJR 581
High Courts28 Oct 2013Dismissed
Chhaku Ram and Others Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 10 JH CK 0029
High Courts28 Oct 2013Allowed
Faguwa Oraon, Manga @ Mangra Oraon, Ghansia Oraon @ Gharia Oraon and Sukra Oraon Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 10 JH CK 0012
High Courts25 Oct 2013Allowed
Shankar Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 162 : (2013) 4 JLJR 594
High Courts25 Oct 2013
Vakil Prasad Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 10 JH CK 0027
High Courts25 Oct 2013Disposed Off
Shaukat Ali Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 10 JH CK 0023
High Courts25 Oct 2013Disposed Off
United India Insurance Co. Ltd. Vs M/s. D.P.S. Computers and Allied Product (P) Ltd. and Another
Jharkhand High Court · (2013) 10 JH CK 0022
High Courts25 Oct 2013
Joy Kumar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 299 : (2013) 4 JLJR 641
High Courts25 Oct 2013
Nageshwar Bhagat Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 28 : (2014) 1 JLJR 80
High Courts25 Oct 2013
Arun Kumar Singh Vs State of Jharkhand, The Director General-Inspector General of Police, Dy. Inspector General of Police and Superintendent of Police
Jharkhand High Court · (2014) 1 AJR 791 : (2014) 1 JLJR 50
High Courts25 Oct 2013
Mostt. Sushila Devi Vs M/s. Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 4 JLJR 512
High Courts25 Oct 2013Allowed
Suren Tiriya, Damu Sanra, Md. Sabir and Sanjay Sharma Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 10 JH CK 0009
High Courts24 Oct 2013Allowed
S. Kujur Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 153
High Courts24 Oct 2013Allowed
Samuel Tirkey Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 196
High Courts24 Oct 2013Allowed
Ram Sharan Sinha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 582
High Courts24 Oct 2013Dismissed
Rahim Mian and Others Vs Bibi Jaibunisha and Others
Jharkhand High Court · AIR 2014 Jhar 17
High Courts24 Oct 2013Allowed
Mangal Kumar @ Minu Agarwal @ Mama, Sushil Kumar Agarwal, Ranjit Kumar Tiwari and Sandeep Kumar Jha Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 10 JH CK 0025
High Courts24 Oct 2013Allowed
Shanti Devi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 780 : (2013) 4 JLJR 507