High Courts13 Nov 2013
Dhullu Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 537
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 721 of 1,479
High Courts13 Nov 2013Disposed Off
Jagdeo Ram Vs The Managing Director and Others
Jharkhand High Court · (2013) 11 JH CK 0032
High Courts13 Nov 2013
Dhani Ram Bari and Others Vs The State of Jharkhand and The Principal Secretary, Personnel, Administrative Reforms and Rajbhasha Department
Jharkhand High Court · (2014) 1 AJR 569 : (2014) 1 JLJR 170
High Courts13 Nov 2013
Bhishma Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 235
High Courts13 Nov 2013Allowed
Shiv Bachan Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 835 : (2014) 1 JLJR 241
Bihar Home Guards Act, 1947 — Section 3(1)
High Courts13 Nov 2013
Deo Narayan Sao and Shekh Ketabul Hussain Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 363 : (2014) 1 JLJR 382
High Courts12 Nov 2013
Sanyukta Kumari Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 63
High Courts12 Nov 2013
National Domestic Workers Welfare Trust Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 249 : (2014) 140 FLR 950 : (2013) 4 JLJR 608
Unorganized Workers Social Security Act, 2008 — Section 6
High Courts12 Nov 2013Allowed
Smt. Zulu Mondal Vs Damodar Valley Corporation
Jharkhand High Court · (2014) 1 AJR 499 : (2013) 4 JLJR 662
High Courts12 Nov 2013Dismissed
Prakash Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 790 : (2013) 4 JLJR 633
High Courts12 Nov 2013Disposed Off
National Insurance Co. Ltd. Vs Shanti Devi and Others
Jharkhand High Court · (2013) 11 JH CK 0041
High Courts12 Nov 2013Dismissed
Rajendra Ravidas Vs The State of Jharkhand, The Principal Secretary, The Joint Secretary and The Deputy Secretary, Water Resource Department, Government of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 673
High Courts12 Nov 2013
Md. Shahid Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 546
High Courts12 Nov 2013Dismissed
Munni Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 617
High Courts12 Nov 2013Disposed Off
Uttam Kumar Vs State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0016
High Courts11 Nov 2013Dismissed
Sita Ram Paswan Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 788 : (2013) 4 JLJR 549
High Courts11 Nov 2013Disposed Off
National Insurance Company Ltd. Vs Dhanu Sao and Others
Jharkhand High Court · (2014) 1 AJR 213
High Courts11 Nov 2013
M/s. Ahluwalia Contracts (India) Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 43 GST 405
High Courts11 Nov 2013Dismissed
Ravi Shankar Prasad Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 4 JLJR 598
High Courts11 Nov 2013
All India Progressive Women's Association (AIPWA) Vs Don Bosco Tech., Don Bosco Yuva Kendra and Others
Jharkhand High Court · (2014) 1 JLJR 148