High Courts22 Nov 2013
Diwan Indranil Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 689
Chotanagpur Tenancy Act, 1908 — Section 46
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 719 of 1,479
High Courts22 Nov 2013Allowed
Dil Chand Kumar Mandal and Mahabir Singh Vs The State of Jharkhand, Civil Court, Ranchi, The Jharkhand High Court and The Registrar, Civil Court, Ranchi
Jharkhand High Court · (2014) 2 AJR 613 : (2014) 1 JLJR 521
High Courts22 Nov 2013Allowed
Nimmi Khalkho Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 249
High Courts22 Nov 2013Allowed
Mithilesh Kumar Ojha Vs The State of Bihar and Sri S.B. Roy
Jharkhand High Court · (2013) 11 JH CK 0067
High Courts22 Nov 2013Disposed Off
Ishwar Prasad Tiwari Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 247 : (2014) 1 JLJR 113
High Courts22 Nov 2013
Jharkhand State Electricity Board Vs Baikunth Nandan Singh and Others
Jharkhand High Court · (2013) 4 JLJR 695
High Courts21 Nov 2013Dismissed
Dilip Das Vs Smt. Kanchan Das
Jharkhand High Court · (2013) 11 JH CK 0042
High Courts21 Nov 2013
Ahmad Jamaluddin Vs The State of Bihar and Others
Jharkhand High Court · (2014) 1 AJR 580 : (2014) 1 JLJR 76
High Courts21 Nov 2013
Awadha Kishore Prasad and Suresh Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 122
High Courts21 Nov 2013Allowed
Ashok Kumar Roy Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 387
High Courts20 Nov 2013Disposed Off
The New India Assurance Company Ltd. Vs Smt. Sunaina Devi and Others
Jharkhand High Court · (2014) 1 AJR 222
High Courts20 Nov 2013Dismissed
Ajit Kumar Das Vs The State of Jharkhand and Smt. Alka Tewari
Jharkhand High Court · (2013) 11 JH CK 0066
High Courts20 Nov 2013
Parwati Devi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 40
High Courts20 Nov 2013
Bashishth Narayan Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0043
High Courts19 Nov 2013
Pramila Devi, Rajiv Ranjan Prasad and Atul Kumar @ Atul Kumar Rai Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 2 AJR 221 : (2013) 4 JLJR 659
High Courts19 Nov 2013
Amol Chandra Thakur Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 86
High Courts19 Nov 2013
Meena Kumari Rai Vs State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 524
High Courts19 Nov 2013
Jitendra Kumar Singh, Shiv Janam Singh, Mantu Kumar Upadhyay and Nagmani Singh Yadav Vs Union of India and Others
Jharkhand High Court · (2013) 11 JH CK 0054