High Courts19 Nov 2013Disposed Off
Raghuraj Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0053
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 720 of 1,479
High Courts19 Nov 2013
Chano Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 786 : (2014) 1 JLJR 52
High Courts19 Nov 2013Dismissed
Aurobindo Nagar Ekta Committee Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0021
High Courts19 Nov 2013
Samir Kumar Lakra Vs State of Jharkhand, Principal Secretary, Road Construction Department, Special Secretary, Road Construction Department and Deputy Secretary, Road Construction Department
Jharkhand High Court · (2013) 11 JH CK 0006
High Courts19 Nov 2013Dismissed
Dip Bhai Patel Vs State of Jharkhand, The Secretary, The Director and Ministry of Information and Public Relation, Govt. of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0002
High Courts18 Nov 2013
Shankar Ram Ravidas Vs Shyam Nandan Sahay
Jharkhand High Court · AIR 2014 Jhar 1 : (2014) 1 AJR 1 : (2014) 1 JLJR 47
High Courts18 Nov 2013Dismissed
Shashi Kumar Gupta Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 552
High Courts18 Nov 2013Dismissed
Sanjay M. Patel Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 634
High Courts18 Nov 2013Dismissed
Sanjay Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 627
High Courts18 Nov 2013Disposed Off
Jayanti Dutta Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0051
High Courts18 Nov 2013
Sanjay Kumar Tiwary Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 603
High Courts13 Nov 2013Dismissed
Tinkal Kumar Choudhary and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 621
High Courts13 Nov 2013Allowed
Rakesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 559
High Courts13 Nov 2013Allowed
Surendra Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 550
High Courts13 Nov 2013Allowed
Smt. Priya Dubey Vs The State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0075
High Courts13 Nov 2013Dismissed
Surendra Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 193 : (2014) 1 JLJR 44
High Courts13 Nov 2013Allowed
Satyendra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 240
Bihar Home Guards Act, 1947 — Section 8
High Courts13 Nov 2013
Dr. Pawan Kumar Jha Vs M/s. Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2014) 1 AJR 681 : (2013) 4 JLJR 651
High Courts13 Nov 2013Allowed
Rajan Ramaswamy Vs Union of India, Secretary, Ministry of Home Affairs, Government of India, Central Industrial Security Force (C.I.S.F.) and Assistant Inspector General (Personnel), CISF
Jharkhand High Court · (2014) 1 AJR 234 : (2014) 1 JLJR 54
High Courts13 Nov 2013Allowed
Indu Bhushan Prasad Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2014) 1 AJR 768 : (2014) 1 JLJR 209