High Courts29 Nov 2013Dismissed
Satya Deo Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 252
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 718 of 1,479
High Courts29 Nov 2013Disposed Off
Jagannath Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 141 FLR 1035 : (2014) 1 JLJR 316
High Courts29 Nov 2013Dismissed
Prashant Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 843
High Courts29 Nov 2013Dismissed
Baidyanath Prasad Vs Union of India and Others
Jharkhand High Court · (2014) 1 JLJR 165
High Courts28 Nov 2013
Om Prakash and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 265 : (2014) 1 JLJR 712
High Courts28 Nov 2013
Zafar Eqbal Ahmad Vs The State of Bihar and Others
Jharkhand High Court · (2014) 1 JLJR 191
High Courts28 Nov 2013Allowed
Mina Sinha, Kavita Sahay, Lt. Col. S.K. Sinha and Rohit Sinha Vs Indian School of Mines, Dhanbad and Others
Jharkhand High Court · (2014) 1 JLJR 485
High Courts28 Nov 2013
Shashi Ranjan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 863 : (2014) 1 JLJR 417
High Courts28 Nov 2013
Hatia Mazdoor Union Vs Presiding Officer, Labour Court and Another
Jharkhand High Court · (2013) 11 JH CK 0003
High Courts27 Nov 2013
The State of Jharkhand and Others Vs Binod Kumar Rana
Jharkhand High Court · (2013) 11 JH CK 0065
High Courts27 Nov 2013
Dev Narayan Ray Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 308
High Courts27 Nov 2013Dismissed
Guria Bhagat now Guria Rawani Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0017
High Courts27 Nov 2013Disposed Off
Laksmisree Banerjee Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 258 : (2014) 1 JLJR 400
High Courts26 Nov 2013
Fertilizer Corporation of India Ltd. Vs Union of India
Jharkhand High Court · (2014) 302 ELT 499
High Courts26 Nov 2013
Manjushree Paul (Ghatak) Vs The State of Jharkhand, The Commissioner, Civil Defence and The Deputy Controller, Civil Defence
Jharkhand High Court · (2014) 2 AJR 217
High Courts25 Nov 2013Dismissed
Bachchu Prasad Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0064
High Courts25 Nov 2013
Employer in relation to the Management of Bank of India, Jamshedpur Vs Their Workman namely Inderawati Devi
Jharkhand High Court · (2014) 2 AJR 520 : (2014) LLR 267
High Courts25 Nov 2013Allowed
Chandra Deo Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 119
High Courts25 Nov 2013
M/s Central Coalfields Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 92
High Courts22 Nov 2013Allowed
Rajesh Khanna Vs State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 253