High Courts04 Dec 2013Disposed Off
Upendra Kumar Vs The Union of India and Others
Jharkhand High Court · (2013) 12 JH CK 0036
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 717 of 1,479
High Courts03 Dec 2013
Ramesh Gope and Others Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2014) 141 FLR 465 : (2014) 1 JLJR 313
High Courts03 Dec 2013
Mukhdeo Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 370
High Courts03 Dec 2013Disposed Off
Jay Prakash Singh Vs The State of Jharkhand, Inspector General of Police, Jharkhand Armed Police, Deputy Inspector General of Police, Jharkhand Armed Police and Commandant, Jharkhand Armed Police-IV
Jharkhand High Court · (2013) 12 JH CK 0042
High Courts03 Dec 2013Allowed
Anita Devi Vs The Jharkhand State Agriculture Marketing Board and Others
Jharkhand High Court · (2013) 12 JH CK 0038
High Courts03 Dec 2013Disposed Off
Kiran Kunwar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 304
High Courts03 Dec 2013
Razi Ahmad Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2014) 141 FLR 468 : (2014) 1 JLJR 298
High Courts03 Dec 2013
Md. Saheb Jan Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 12 JH CK 0027
High Courts03 Dec 2013
Basti Vikas Samiti Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 312
High Courts02 Dec 2013
The Management of M/s. Bokaro Steel Plant Vs General Secretary, Bokaro Karamchari Panchayat
Jharkhand High Court · (2014) 1 JLJR 306
High Courts02 Dec 2013Dismissed
Dr. Shashi Bhushan Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 12 JH CK 0041
High Courts02 Dec 2013
Chandra Shekhar Jha Vs The State of Jharkhand, Director General-cum-Inspector General of Police, Ranchi, Deputy Inspector General of Police, Dumka and Superintendent of Police, Godda
Jharkhand High Court · (2014) 1 AJR 726 : (2014) 1 JLJR 162
High Courts02 Dec 2013
Nishi Kant Gupta Vs Union of India and Another
Jharkhand High Court · (2014) 2 AJR 518 : (2014) 1 JLJR 296
High Courts02 Dec 2013Dismissed
Siyaram Yadav Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 354
High Courts29 Nov 2013
Swami Bibhu Deo Vs The State of Jharkhand, The Principal Secretary, Road Construction Department, The Special Secretary, Road Construction Department and The Deputy Secretary, Road Construction Department
Jharkhand High Court · (2014) 1 AJR 723 : (2014) 1 JLJR 300
High Courts29 Nov 2013
Md. Suhail Khan @ Suhail Khan @ Sohail Khan Vs The State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0088
High Courts29 Nov 2013Dismissed
Narayan Chakraborty Vs The State of Jharkhand and Ashok Kumar Singh
Jharkhand High Court · (2013) 11 JH CK 0087
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts29 Nov 2013
Rameshwar Sao and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 11 JH CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Nov 2013Disposed Off
Shambhu Sharma Vs The State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 265(B), 360, 361